High Courts11 May 1927
Ram Ajodhya Singh Vs Emperor
Patna High Court · AIR 1927 Patna 327
Criminal Procedure Code, 1898 (CrPC) — Section 203Penal Code, 1860 (IPC) — Section 182, 211
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,177 of 61,517
High Courts11 May 1927
Narsingh Das Vs Gokul Prasad and Others
Allahabad High Court · AIR 1928 All 140 : (1928) ILR (All) 113
Evidence Act, 1872 — Section 33Evidence Act, 1872 — Section 33Evidence Act, 1872 — Section 33
High Courts11 May 1927Dismissed
Bansidhar Pande Vs Chunni Lal
Allahabad High Court · AIR 1927 All 744
Criminal Procedure Code, 1898 (CrPC) — Section 250Penal Code, 1860 (IPC) — Section 218
High Courts11 May 1927Dismissed
Behari Lal and Others Vs Sahu Raghunath Singh and Others
Allahabad High Court · (1927) 05 AHC CK 0049
High Courts11 May 1927Dismissed
Mahbub Ali Vs Mahammad Husain and Another
Allahabad High Court · (1927) 05 AHC CK 0045
High Courts11 May 1927
Ram Prasad-Shyam Sundar Lal and Others Vs Ramji Lal
Allahabad High Court · (1927) 05 AHC CK 0013
High Courts11 May 1927
Mt. Mendha Kunwar Vs Ganga Saran Sahu and Others
Allahabad High Court · AIR 1927 All 740 : 103 Ind. Cas. 344
Civil Procedure Code, 1908 (CPC) — Section 102, 96
High Courts10 May 1927
Naimuddin Biswas and Others Vs Maniruddin Lashkar and Others
Calcutta High Court · AIR 1928 Cal 184
Bengal Tenancy Act, 1885 — Section 106
High Courts10 May 1927
Musaheb Soudagar and Others Vs Nidhi Ram Dutt
Patna High Court · AIR 1927 Patna 314
Criminal Procedure Code, 1898 (CrPC) — Section 107, 107(3)
High Courts10 May 1927Dismissed
Shiam Lal Vs King-Emperor
Allahabad High Court · AIR 1927 All 516 : 103 Ind. Cas. 108
Arms Act, 1959 — Section 25Criminal Procedure Code, 1898 (CrPC) — Section 102, 103, 165
High Courts10 May 1927
Bhagwandas Singh and Others Vs Pinjra Pole Pashu Anathalaya
Allahabad High Court · (1927) 05 AHC CK 0020
High Courts10 May 1927
Munna Lal Vs Mt. Nanhi
Allahabad High Court · AIR 1927 All 756(1) : 103 Ind. Cas. 385
High Courts09 May 1927
Kari Gope Vs Mahanth Manmohan Das
Patna High Court · AIR 1928 Patna 161 : 106 Ind. Cas. 703
Penal Code, 1860 (IPC) — Section 192, 193, 199
High Courts09 May 1927Disposed Of
In Re: Shib Lal Ganga Ram
Allahabad High Court · AIR 1927 All 703 : (1928) ILR (All) 98 : 103 Ind. Cas. 477
High Courts09 May 1927Dismissed
Manbahal Rai and Others Vs Ram Ghulam Pandey
Allahabad High Court · AIR 1927 All 633 : 103 Ind. Cas. 43
Easements Act, 1882 — Section 52
High Courts09 May 1927Disposed Of
Ram Prasad and Others Vs Mithan Lal and Others
Allahabad High Court · AIR 1927 All 559 : (1928) ILR (All) 107 : 103 Ind. Cas. 326
High Courts09 May 1927
Devi Chand Vs Pirbhu Lal
Allahabad High Court · AIR 1927 All 628
Limitation Act, 1963 — Section 14
High Courts09 May 1927Disposed Of
Mt. Haidari Begum and Others Vs Thakur Lakshmi Narainji Maharaj and Others
Allahabad High Court · AIR 1927 All 636 : (1928) ILR (All) 101 : 103 Ind. Cas. 77
Civil Procedure Code, 1908 (CPC) — Section 53