High Courts07 Apr 1927
Brijendra Nath Vs Emperor
Allahabad High Court · AIR 1927 All 828
Penal Code, 1860 (IPC) — Section 182
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,189 of 61,517
High Courts06 Apr 1927
Gopal Chandra Maiti and Others Vs Sm. Monmohini Dasi and Others
Calcutta High Court · AIR 1928 Cal 118
Criminal Procedure Code, 1898 (CrPC) — Section 98
High Courts06 Apr 1927Dismissed
Lala Mitthan Lal and Another Vs Dr. Nabi Baksh
Allahabad High Court · 102 Ind. Cas. 245
High Courts06 Apr 1927Dismissed
Parbhu Dayal Vs Emperor
Allahabad High Court · AIR 1927 All 831 : (1927) ILR (All) 825
Penal Code, 1860 (IPC) — Section 420
High Courts06 Apr 1927Allowed
Hardayal Lal and Others Vs Ganga Koeri and Another
Allahabad High Court · (1927) 04 AHC CK 0062
High Courts06 Apr 1927Disposed Of
Kallu Vs Lokmad Das and Others
Allahabad High Court · (1927) 04 AHC CK 0034
High Courts06 Apr 1927Dismissed
Mitthan Lal and Another Vs Nabi Bakhsh
Allahabad High Court · AIR 1927 All 508
High Courts06 Apr 1927Disposed Of
Bhawani and Others Vs Chaudhari Mangali Singh
Allahabad High Court · AIR 1927 All 567(1) : (1927) ILR (All) 820 : 102 Ind. Cas. 205
Transfer of Property Act, 1882 — Section 58
High Courts06 Apr 1927
Sheo Shankar Das and Another Vs Ram Tahal Koeri and Others
Allahabad High Court · (1927) 04 AHC CK 0014
High Courts05 Apr 1927
Ramanatha Mudaliar and Another Vs T. K. Vijayaraghavalu Naidu
Madras High Court · AIR 1927 Mad 983
High Courts04 Apr 1927Dismissed
Deoraj Misra Vs Mt. Abhai Raji
Allahabad High Court · (1927) 04 AHC CK 0032
High Courts03 Apr 1927
Sita Saran Vs Jagat and Others and Ananto and Others
Allahabad High Court · (1927) ILR (All) 815 : 102 Ind. Cas. 296
High Courts01 Apr 1927
Rahimaddhi Matabbar Vs Naimaddi Howladar and Others
Calcutta High Court · AIR 1927 Cal 565
Bengal Tenancy Act, 1885 — Section 179
High Courts01 Apr 1927
Harkisondas Lakhmidas Pyarathi Vs Nariman Dadabhoy Parsi
Bombay High Court · AIR 1927 Bom 479 : (1927) 29 BOMLR 950
Contract Act, 1872 — Section 59
High Courts01 Apr 1927
Bibi Umatus Sogra and Others Vs Mahendra Narain Sinha
Patna High Court · 102 Ind. Cas. 421
High Courts31 Mar 1927
(Natuvanjeri Ismalutty's son) Ahmmadkutty Vs Cherukava Moidutty and Others
Madras High Court · AIR 1927 Mad 952
High Courts31 Mar 1927
Gonuguntla Sabbayya and Another Vs Gonuguntla Rangayya and Another
Madras High Court · AIR 1927 Mad 883 : (1927) 26 LW 361