High Courts30 Mar 1927
Bal Mukunda Bisseswarlal Vs Bengal-Nagpur Railway Co. Ltd.
Calcutta High Court · AIR 1927 Cal 652 : 103 Ind. Cas. 740
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,191 of 61,517
High Courts30 Mar 1927
Mohanlal Maganlal Vs Jivanlal Amratlal
Bombay High Court · (1927) 29 BOMLR 928 : (1927) ILR (Bom) 814
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts30 Mar 1927
Chitturi Sriramulu Vs Somisetti Lakshminarayana
Madras High Court · 105 Ind. Cas. 214
High Courts30 Mar 1927
Sri Ranganatha Thathachariar and Another Vs Veeravalli Rajagopalachariar and Others
Madras High Court · AIR 1928 Mad 16
High Courts30 Mar 1927
Peria Muthuswami Naicken Vs Somasundara Mudaliar and Another
Madras High Court · AIR 1927 Mad 1018(1)
High Courts30 Mar 1927
Muthusamy Goundan Vs Palani Goundan and Others
Madras High Court · AIR 1927 Mad 950
High Courts30 Mar 1927
Muthusami Goundan Vs Palani Goundan and Others and Subbaraya Goundan and Others
Madras High Court · (1927) 53 MLJ 763
High Courts30 Mar 1927
Peria Muthusami Naicken Vs Somasundaram Mudaliar and Another
Madras High Court · (1927) 53 MLJ 814
Negotiable Instruments Act, 1881 (NI) — Section 28
High Courts30 Mar 1927
(Dewan Bahadur) C. Krishnamachariar Vs P. Arunachala Nadar and Others
Madras High Court · AIR 1927 Mad 973
High Courts30 Mar 1927
Dewan Bahadur C. Krishnamachariar Vs P. Arunachala Nadar and Another
Madras High Court · 105 Ind. Cas. 563
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts30 Mar 1927
(Chitturi) Sriramulu Vs (Somisetti) Lakshminarayana
Madras High Court · AIR 1927 Mad 1102(1)
High Courts30 Mar 1927
Muthuswami Goundan Vs Palani Goundan and Others
Madras High Court · 105 Ind. Cas. 845
High Courts29 Mar 1927Dismissed
Jwaladutt R. Pillani Vs Bansilal Motilal
Bombay High Court · AIR 1927 Bom 560 : (1927) 29 BOMLR 1244
Privy Council29 Mar 1927
Daing Soharah Binte Daing Tadaleh and another Vs Chabak Binte Lasaliho and another
Privy Council · (1927) AIR(PC) 148
Privy Council29 Mar 1927
Soniram Jeetmull Vs R.D. Tata and Company, Ltd.
Privy Council · (1927) AIR(PC) 156
High Courts29 Mar 1927Allowed
Lala Nand Kishore Vs Babu Ram Sarup
Allahabad High Court · 102 Ind. Cas. 144
Transfer of Property Act, 1882 — Section 36
High Courts29 Mar 1927Dismissed
Phul Singh Vs Bhojraj and Others and Jang Bahadur Singh
Allahabad High Court · (1927) ILR (All) 801 : 102 Ind. Cas. 181
Limitation Act, 1963 — Section 19
High Courts29 Mar 1927Allowed
Nand Kishore Vs Ram Sarup
Allahabad High Court · AIR 1927 All 569 : (1928) ILR (All) 18
Transfer of Property Act, 1882 — Section 36
High Courts29 Mar 1927Dismissed
Phul Singh Vs Bhojraj and Others
Allahabad High Court · AIR 1927 All 488(1)