High Courts27 Mar 1927
Sita Ram Dube and Others Vs Ram Sunder Prasad and Others
Allahabad High Court · (1927) 03 AHC CK 0001
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,193 of 61,517
High Courts26 Mar 1927
Mohanlal Maganlal Vs Jivanlal Amratlal
Bombay High Court · AIR 1927 Bom 454
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts26 Mar 1927Dismissed
Babu and Another Vs Kishun Singh
Allahabad High Court · AIR 1927 All 496 : 101 Ind. Cas. 687
High Courts25 Mar 1927
Mafizaddi Vs King-Emperor
Calcutta High Court · AIR 1927 Cal 644
Criminal Procedure Code, 1898 (CrPC) — Section 162, 172Penal Code, 1860 (IPC) — Section 366
High Courts25 Mar 1927
Mt. Girija Bala and Others Vs Manindra Lal Singha
Calcutta High Court · AIR 1927 Cal 654 : 103 Ind. Cas. 692
Probate and Administration Act, 1881 — Section 42, 85
High Courts25 Mar 1927Dismissed
Radha Binode Mandal Vs Gopal Jiu Thakur
Bombay High Court · (1927) 29 BOMLR 961
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts25 Mar 1927
Government of Bombay Vs N.H. Moos
Bombay High Court · AIR 1927 Bom 635 : (1927) 29 BOMLR 1450
Land Acquisition Act, 1894 — Section 23(2)
Privy Council25 Mar 1927
Radha Binode Mandal Vs Sri Sri Gopal Jiu Thakur and others
Privy Council · (1927) AIR(PC) 128
High Courts25 Mar 1927
Ram Bharos Pande and Others Vs Dhurjati Upadhiya
Allahabad High Court · AIR 1927 All 554 : 101 Ind. Cas. 621
High Courts25 Mar 1927
B. Govinda Ayyar and Another Vs B. Srinivasa Iyer and Another
Madras High Court · AIR 1927 Mad 1181
High Courts25 Mar 1927
Chettiammal and Others Vs Collector of Coimbatore
Madras High Court · AIR 1927 Mad 867
High Courts25 Mar 1927
Ramaswami Naicker and Others Vs Chinnathayammal
Madras High Court · AIR 1928 Mad 604
High Courts25 Mar 1927
Salai Muhammad Haji Ibrahim and Co. Vs Ayya Nadar and Others
Madras High Court · AIR 1927 Mad 944
High Courts25 Mar 1927
Murugan and Others Vs Gutha Rami Naidu
Madras High Court · AIR 1927 Mad 351 : (1927) 26 LW 405 : (1927) 53 MLJ 455
Criminal Procedure Code, 1898 (CrPC) — Section 344
High Courts25 Mar 1927
Suppayyan Pillai and Another Vs Lakshmanna Pattar and Others
Madras High Court · AIR 1928 Mad 474
High Courts25 Mar 1927
In Re: Srinivasulu Naicken and Others
Madras High Court · AIR 1928 Mad 21
Penal Code, 1860 (IPC) — Section 325
High Courts24 Mar 1927
In re: Venkatasami Chetti
Madras High Court · AIR 1927 Mad 996 : (1927) 26 LW 479
High Courts24 Mar 1927
Durga Priya Chowdhury Vs Durga Pada Roy and Others
Calcutta High Court · AIR 1928 Cal 204
Contract Act, 1872 — Section 131