High Courts23 Mar 1927
The Commissioner of Income Tax Vs S.K.R.S.L. Firm
Madras High Court · (1927) 26 LW 123 : (1927) 53 MLJ 416
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,195 of 61,517
High Courts23 Mar 1927
Paramanandachari Vs M. Veerappan
Madras High Court · 107 Ind. Cas. 431
Succession Certificate Act, 1889 — Section 16
High Courts22 Mar 1927
Sri Rajah Rao Sri Swetachelapati Ramakrishna Rangarao Bahadur Garu, Rajah of Bobbili Vs Ayyagari Sodemma
Madras High Court · (1927) 53 MLJ 619
Civil Procedure Code, 1882 — Section 211, 212
High Courts22 Mar 1927
Govindaswami and Others Vs Annamalai Udaiyar and Others
Madras High Court · AIR 1927 Mad 1071
High Courts22 Mar 1927
K. Subraya Chetti Vs Nagappa Chetti and Others
Madras High Court · AIR 1927 Mad 805 : 103 Ind. Cas. 150
High Courts22 Mar 1927
Dajiba Ramji Patil Vs Emperor
Bombay High Court · AIR 1927 Bom 410 : 102 Ind. Cas. 549
Criminal Procedure Code, 1898 (CrPC) — Section 345Penal Code, 1860 (IPC) — Section 417
High Courts22 Mar 1927
Dwijendra Nath Biswas and Others Vs Jitendra Nath Roy
Calcutta High Court · 114 Ind. Cas. 401
High Courts22 Mar 1927
Dwijendra Nath Biswas, Narendra Nath Biswas and Surendra Nath Biswas Vs Jitendra Nathy Roy
Calcutta High Court · AIR 1928 Cal 419
High Courts22 Mar 1927Dismissed
Emperor Vs Dajiba Ramji Patil
Bombay High Court · (1927) 29 BOMLR 718 : (1927) ILR (Bom) 512
Criminal Procedure Code, 1898 (CrPC) — Section 345Penal Code, 1860 (IPC) — Section 417
High Courts22 Mar 1927
Dhaturi Singh Vs Kedar Nath Goenka and Others
Patna High Court · AIR 1927 Patna 224
Suits Valuation Act, 1887 — Section 8
High Courts22 Mar 1927Dismissed
Matbar Singh and Others Vs Abhai Nandan Prasad
Allahabad High Court · AIR 1927 All 543 : (1927) ILR (All) 756
High Courts22 Mar 1927Allowed
Loknath Misir and Others Vs Sheo Saran Misir
Allahabad High Court · (1927) 03 AHC CK 0022
High Courts22 Mar 1927
Sri Raja Rao Sri Swetachelapathi Ramakrishna Rangarao Bahadur Garu, Raja of Bobilli Vs Ayyagari Sodemma
Madras High Court · AIR 1927 Mad 954 : (1927) 26 LW 367
High Courts22 Mar 1927
K.M. Chokkalingam Chettiar Vs At. Ar. Athappa Chettiar
Madras High Court · AIR 1927 Mad 863 : (1927) ILR (Mad) 800 : (1927) 26 LW 300 : (1927) 53 MLJ 364
High Courts22 Mar 1927
Thuna Runa Ana Vellachami Servai and Others Vs Samusuvava Rowther and Another
Madras High Court · AIR 1928 Mad 392
High Courts21 Mar 1927
R. Narayanaswami Aiyar Vs Vadambal Ammal
Madras High Court · AIR 1927 Mad 1065
High Courts21 Mar 1927Allowed
Narayan Das Khettry Vs Jatindra Nath Roy Chowdhry
Bombay High Court · (1927) 29 BOMLR 1143