High Courts01 Mar 1927
Emperor Vs Satish Chandra Singha
Calcutta High Court · 110 Ind. Cas. 217
Legal Practitioners Act, 1879 — Section 14
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,202 of 61,517
High Courts01 Mar 1927
In Re: Satis Chandra Singha
Calcutta High Court · AIR 1927 Cal 536
Legal Practitioners Act, 1879 — Section 14
High Courts01 Mar 1927Allowed
Lalji Thathra Vs Ganga Thathra
Patna High Court · (1927) 03 PAT CK 0015
High Courts01 Mar 1927Disposed Of
Parshadi Lal and Others Vs Hulas Rai
Allahabad High Court · AIR 1927 All 790 : 101 Ind. Cas. 554
High Courts01 Mar 1927Dismissed
Deo Narain Singh Vs Ajodhiya Prasad and Others
Allahabad High Court · (1927) 03 AHC CK 0018
High Courts28 Feb 1927Dismissed
Narayan Pundlik Valanju Vs Lakshman Daji Sirsekar
Bombay High Court · AIR 1927 Bom 456 : (1927) 29 BOMLR 930 : (1927) ILR (Bom) 784
High Courts28 Feb 1927
Indu Bhusan Bose and Others Vs Sarajubala Debi and Others
Calcutta High Court · AIR 1927 Cal 741
High Courts28 Feb 1927
P.D. Shamdasani Vs S.M. Pochkhanavala
Bombay High Court · AIR 1927 Bom 414 : (1927) 29 BOMLR 722
Companies Act, 1913 — Section 282
High Courts28 Feb 1927Dismissed
Emperor Vs Deboo Singh and others
Patna High Court · (1927) 02 PAT CK 0004
High Courts28 Feb 1927
Shaikh Fazlul Jamil and Others Vs Shaik Helaluddin
Patna High Court · AIR 1927 Patna 256
Limitation Act, 1963 — Section 14
High Courts28 Feb 1927Allowed
Municipal Board of Benares Vs Shambhu Nath
Allahabad High Court · AIR 1928 All 38 : (1927) ILR (All) 686 : 101 Ind. Cas. 524
Provincial Small Cause Courts Act, 1887 — Section 16
High Courts28 Feb 1927Dismissed
Mata Prasad Vs Jokhu
Allahabad High Court · AIR 1927 All 470 : 102 Ind. Cas. 339
High Courts28 Feb 1927Dismissed
Lachman Das and Another Vs Ram Prasad and Others
Allahabad High Court · AIR 1927 All 422 : (1927) ILR (All) 680
High Courts28 Feb 1927
Mohammad Yusuf Vs Mohammad Ismail and Others
Allahabad High Court · AIR 1927 All 414
High Courts28 Feb 1927
Nabooma Vs Khedar Hussain and Others
Madras High Court · AIR 1928 Mad 613 : 108 Ind. Cas. 637
High Courts28 Feb 1927
The Public Prosecutor Vs P.A.S. Ranganayakalu Chetty
Madras High Court · 101 Ind. Cas. 667
Criminal Procedure Code, 1898 (CrPC) — Section 417
High Courts28 Feb 1927
Subbiah Pillai Vs Shanmugam Pillai and Others
Madras High Court · AIR 1928 Mad 245 : 108 Ind. Cas. 319