High Courts25 Feb 1927
The Coimbatore Bazaar Bank Ltd. Vs The Union Bank Ltd. and Others
Madras High Court · 105 Ind. Cas. 246 : (1927) 26 LW 209
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,204 of 61,517
High Courts25 Feb 1927
M.S. Doraisami Mudaliar Vs P.K.M.K. Subbanna Chettiar and Another
Madras High Court · 105 Ind. Cas. 613
Contract Act, 1872 — Section 107
High Courts24 Feb 1927
Sivarama Mudaliar Vs Muthannaniengar
Madras High Court · AIR 1927 Mad 612 : (1927) ILR (Mad) 913 : (1927) 26 LW 13 : (1927) 52 MLJ 561
Madras Local Boards Act, 1884 — Section 166(1)
High Courts24 Feb 1927
Somokanta Mohonta and Others Vs Sarveswar Das and Another
Calcutta High Court · AIR 1927 Cal 578 : 103 Ind. Cas. 644
Co-operative Societies Act, 1912 — Section 42(b)
High Courts24 Feb 1927Allowed
Keshoram Poddar Vs Nundo Lal Mullick
Bombay High Court · (1927) 29 BOMLR 868
Civil Procedure Code, 1908 (CPC) — Section 115(b)
High Courts24 Feb 1927Dismissed
Mt. Hafizan and Others Vs Chhakko Lal and Another
Allahabad High Court · AIR 1927 All 779 : 101 Ind. Cas. 526
High Courts24 Feb 1927Dismissed
Kali Charan Sharma Vs Emperor
Allahabad High Court · AIR 1927 All 649 : (1927) ILR (All) 856
Criminal Procedure Code, 1898 (CrPC) — Section 99BPenal Code, 1860 (IPC) — Section 153A
High Courts24 Feb 1927
Mohammad Karamat Ali Khan Vs Ganeshi Lal and Another
Allahabad High Court · AIR 1927 All 552 : (1927) ILR (All) 658 : 101 Ind. Cas. 516
High Courts24 Feb 1927Dismissed
Jadunandan Rai Vs Bindeshri Rai and Another
Allahabad High Court · AIR 1927 All 434 : (1927) ILR (All) 655 : 101 Ind. Cas. 497
High Courts24 Feb 1927Partly Allowed
Mt. Chunmun Kuari Vs Jagotbali and Others
Allahabad High Court · (1927) 02 AHC CK 0016
High Courts24 Feb 1927Dismissed
Gulab Shanker and Another Vs Mul Chand-Nimi Chand
Allahabad High Court · AIR 1927 All 444 : 101 Ind. Cas. 57
High Courts23 Feb 1927
Chimanlal Manekkal Vs Emperor
Bombay High Court · 102 Ind. Cas. 345
Bombay District Municipal Act, 1901 — Section 77(2)Criminal Procedure Code, 1898 (CrPC) — Section 261(6)
High Courts23 Feb 1927
Emperor Vs Chimanlal Maneklal
Bombay High Court · (1927) 29 BOMLR 710
Bombay District Municipal Act, 1901 — Section 72(2)
High Courts23 Feb 1927
(Syed) Ali Mohammad Vs Collector of Bhagalpur
Patna High Court · AIR 1927 Patna 189
Mussalman Wakf Act, 1923 — Section 11, 2(e)
High Courts23 Feb 1927Allowed
Tulshi Ram Vs Bishnath Prasad and Others
Allahabad High Court · (1927) 02 AHC CK 0040
High Courts23 Feb 1927
Darbari Lal and Another Vs Mahbub Ali Mian and Others
Allahabad High Court · AIR 1927 All 538(1) : (1927) ILR (All) 640 : 101 Ind. Cas. 513
High Courts23 Feb 1927Dismissed
Tamiz Bano Vs Nand Kishore and Another
Allahabad High Court · AIR 1927 All 459 : (1927) ILR (All) 645 : 101 Ind. Cas. 507