High Courts21 Feb 1927Dismissed
Pandit Lachhmi Narain Achary Vs Mitthu Bhagat and Others
Allahabad High Court · 101 Ind. Cas. 505
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 13, 73
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,206 of 61,517
High Courts21 Feb 1927Disposed Of
Kishori Lal Makundi Lal Vs Jauhari Mal and Another
Allahabad High Court · 103 Ind. Cas. 221
High Courts21 Feb 1927Disposed Of
Kishori Lal, Makundi Lal Vs Jauhari Mal and Another
Allahabad High Court · AIR 1927 All 436
High Courts21 Feb 1927Dismissed
Lachmi Narain Achary Vs Mitthu Bhagat and Others
Allahabad High Court · AIR 1927 All 467 : (1927) ILR (All) 636
High Courts21 Feb 1927
G. Martirosi Vs A.K.C.T. Subramaniam Chettiar
Madras High Court · (1928) ILR (Mad) 108 : 122 Ind. Cas. 516 : (1928) 27 LW 51 : (1928) 54 MLJ 49
English Arbitration Act, 1889 — Section 10, 9
High Courts18 Feb 1927Allowed
Amar Singh and Another Vs Gobind Ram and Another
Allahabad High Court · AIR 1927 All 717 : (1927) ILR (All) 606 : 101 Ind. Cas. 501
High Courts18 Feb 1927Disposed Of
In Re: Nehal Chand, Kishori Lal of Cawnpore
Allahabad High Court · (1927) 02 AHC CK 0028
High Courts18 Feb 1927Dismissed
Jiwan Vs Matrwa and Another
Allahabad High Court · (1927) 02 AHC CK 0027
High Courts18 Feb 1927
Rangaswami Naicker and Another Vs Venkitachala Naicker and Another
Madras High Court · AIR 1928 Mad 144
High Courts18 Feb 1927
Rangaswami Naicker and Another Vs Venkatachala Naicker and Another
Madras High Court · 105 Ind. Cas. 170
High Courts17 Feb 1927
In Re: Assessment of Behari Lal Mullick
Calcutta High Court · AIR 1927 Cal 553 : 103 Ind. Cas. 609
Income Tax Act, 1922 — Section 66
High Courts17 Feb 1927
Tulsi Lalji Vs Omkar Huna
Bombay High Court · AIR 1927 Bom 399 : (1927) 29 BOMLR 897 : (1927) ILR (Bom) 492
Bombay Pleaders Act, 1920 — Section 20
High Courts17 Feb 1927
Kumar Kamakhya Narayan Singh Vs Kalyan Singh
Patna High Court · AIR 1927 Patna 178
Contract Act, 1872 — Section 70Legal Practitioners Act, 1879 — Section 28, 31
High Courts17 Feb 1927
Mt. Bodhia Vs Ramchandra Marwari and Another
Patna High Court · AIR 1927 Patna 240
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts17 Feb 1927
Fazlur Rahman and Others Vs King-Emperor
Patna High Court · AIR 1927 Patna 315
Criminal Procedure Code, 1898 (CrPC) — Section 360
Privy Council17 Feb 1927
Raghunath Prasad Singh and others Vs Deputy Commissioner of Partabgarh and others
Privy Council · (1927) AIR(PC) 110
High Courts17 Feb 1927
Konatam Kotigadu Vs Kotturi Subbayya and Another
Madras High Court · AIR 1927 Mad 1103