High Courts15 Feb 1927
V.E. Smith Vs Indian Textile Company
Allahabad High Court · AIR 1927 All 413 : (1927) ILR (All) 669 : 101 Ind. Cas. 673
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,208 of 61,517
High Courts14 Feb 1927Allowed
Abdul Rehman Ibrahim Vs Vinayak Jayavantrao Deshmukh
Bombay High Court · AIR 1927 Bom 540 : (1927) 29 BOMLR 1056
Bombay Land Revenue Code, 1879 — Section 56
High Courts14 Feb 1927
Dukharan Mahton Vs Rambhagwan @ Karoo Mahton
Patna High Court · 109 Ind. Cas. 21
Privy Council14 Feb 1927
Sathappa Chetty and others Vs S.N. Subrahmanyan Chetty and others
Privy Council · (1927) AIR(PC) 70
High Courts14 Feb 1927Dismissed
Bombay Baroda and Central India Ry. Co. Ltd. Vs Siyaji Mills Co., Ltd.
Allahabad High Court · (1927) 02 AHC CK 0014
High Courts14 Feb 1927
Lakhmi Das Vs Mt. Badla and Others
Allahabad High Court · (1927) 02 AHC CK 0008
High Courts11 Feb 1927
Srila Sri Vithilinga Pandara Sannadhi Vs Muniandi Samban
Madras High Court · AIR 1927 Mad 826
High Courts11 Feb 1927
(Sreemati) Radharani Santra Vs Rameshchandra Kalamuri and Others
Calcutta High Court · AIR 1928 Cal 218 : 117 Ind. Cas. 678
Bengal Tenancy Act, 1885 — Section 7Civil Procedure Code, 1908 (CPC) — Section 151
High Courts11 Feb 1927
Bhupendra Nath Bhose and Another Vs Goonendra Nath Bhose
Calcutta High Court · AIR 1929 Cal 42
High Courts11 Feb 1927Allowed
Purshottam Govind Padhye Vs Isub Mahamad Dingankar
Bombay High Court · AIR 1927 Bom 513 : (1927) 29 BOMLR 1052
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1Transfer of Property Act, 1882 — Section 60
High Courts11 Feb 1927
Jnanendra Nath Bagchi Vs Sures Chandra Roy and Harendra Krishna Bagchi and Others
Patna High Court · AIR 1928 Patna 7 : 109 Ind. Cas. 821
High Courts11 Feb 1927
Kumar Gyanendra Chandra Pande Vs Secretary of State
Patna High Court · AIR 1927 Patna 201
Sonthal Parganas Act, 1855 — Section 2
High Courts11 Feb 1927
Ramdayal Mahto Vs Emperor
Patna High Court · AIR 1928 Patna 337
Penal Code, 1860 (IPC) — Section 417, 420
Privy Council11 Feb 1927
Punjab Cotton Press Co. Ltd. Vs Secretary of State
Privy Council · (1927) AIR(PC) 72
High Courts11 Feb 1927
Iaitqad Ali and Another Vs Muhammad Bakhsh and Others
Allahabad High Court · (1927) 02 AHC CK 0003
High Courts11 Feb 1927
Sinnadri Venkatanarasayya Vs Official Receiver
Madras High Court · AIR 1927 Mad 826(1)
High Courts11 Feb 1927
The Chingleput Municipal Council and Another Vs Ayyakannu Thambiran
Madras High Court · AIR 1927 Mad 798 : (1927) 53 MLJ 374
High Courts11 Feb 1927
Nune Ayyannamma Vs Valloori Ramaswami
Madras High Court · (1927) 26 LW 231 : (1927) 53 MLJ 444
Civil Procedure Code, 1908 (CPC) — Section 89