High Courts09 Feb 1927
A. Parayya Vs Venkatigadu and Another
Madras High Court · AIR 1927 Mad 603 : 102 Ind. Cas. 497 : (1927) 26 LW 137 : (1927) 52 MLJ 563
Workmans Breach of Contract Act, 1859 — Section 2(1)
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,210 of 61,517
High Courts08 Feb 1927Dismissed
Mt. Bilasi and Another Vs Bijai Narain and Others
Allahabad High Court · AIR 1927 All 566
High Courts08 Feb 1927
Mooka Kone alias Vannia Kone and Others Vs Pichai alias Devendra Kone and Ammakutti alias Vannichi Ammal and Another
Madras High Court · (1928) 27 LW 611 : (1928) 54 MLJ 174
High Courts08 Feb 1927
Kottayi Chathukutty Vs Changanatha Parkum Thottathil Kunhappan and Another
Madras High Court · AIR 1927 Mad 776
High Courts08 Feb 1927
Erechamveettil Parkum Koottayi Chathukutty Vs Changanatha Parkum Thottathil Kunhappu and Another
Madras High Court · (1927) ILR (Mad) 813 : 103 Ind. Cas. 677 : (1927) 26 LW 84 : (1927) 53 MLJ 224
High Courts08 Feb 1927
Patinhare Koonthilot Mayankutti Vs Kaneelandyil Parkum Thavath Kanhayi Biyyathumma and Another
Madras High Court · AIR 1927 Mad 824 : (1927) 26 LW 161 : (1927) 53 MLJ 512
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10
High Courts08 Feb 1927
Archaka Sundara Raju Dikshatulu Vs Archaka Seshadri Dikshatulu and Others
Madras High Court · AIR 1928 Mad 35 : (1927) 26 LW 739 : (1928) 54 MLJ 76
High Courts07 Feb 1927
Emperor Vs Chhagan Vithal
Bombay High Court · (1927) 29 BOMLR 494
Penal Code, 1860 (IPC) — Section 339, 341
Privy Council07 Feb 1927
William Robins Vs National Trust Co., Ltd. and others
Privy Council · (1927) AIR(PC) 66
High Courts07 Feb 1927Dismissed
Ram Charan Sahu and Another Vs Goga and Others
Allahabad High Court · (1927) 02 AHC CK 0037
High Courts07 Feb 1927
The Commissioner of Income Tax Vs T.S. Firm, Tanjore
Madras High Court · (1927) ILR (Mad) 847 : (1927) 26 LW 119 : (1927) 53 MLJ 249
High Courts06 Feb 1927
Emperor Vs Batubai Ganeshu
Bombay High Court · (1927) 29 BOMLR 490
Penal Code, 1860 (IPC) — Section 114, 373
High Courts04 Feb 1927Disposed Of
Ram Lal Vs Mushtaq Ali
Allahabad High Court · (1927) 02 AHC CK 0038
High Courts04 Feb 1927Disposed Of
Sahib Rai and Others Vs Bahari Rai and Others
Allahabad High Court · AIR 1927 All 494 : 101 Ind. Cas. 765
High Courts04 Feb 1927
Semba Parayan Vs Maral and Others
Madras High Court · AIR 1927 Mad 674 : (1927) 25 LW 802 : (1927) 52 MLJ 711
High Courts04 Feb 1927
Makam Lakshmi Narayanappa and Others Vs Makam Batchayya and Others
Madras High Court · 103 Ind. Cas. 829 : (1927) 53 MLJ 38
High Courts04 Feb 1927
Musunuri Venkatanarayana Vs Tennamani Ramanna
Madras High Court · AIR 1927 Mad 945(1)
High Courts03 Feb 1927
Govindasamy Koundan and Others Vs Bapatla Venkoba Row and Others
Madras High Court · AIR 1927 Mad 779