JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,218 of 61,517
Sher Singh Vs Mt. Amir Kuer
Allahabad High Court · AIR 1927 All 291 : (1927) ILR (All) 479 : 101 Ind. Cas. 670
Sukumari Mitra Vs Kinu Mandal and Others
Calcutta High Court · AIR 1927 Cal 924
Vaman Pandu Patel Vs Tikaram Dagdu
Bombay High Court · AIR 1927 Bom 368 : (1927) 29 BOMLR 471
Ram Sewak Lal Vs Satruhan Deo Sahai
Patna High Court · AIR 1927 Patna 170
Upendra Chandra Singh Vs Umesh Chandra Ghosh
Patna High Court · AIR 1928 Patna 265
Tirkha and Another Vs Nanak and Another
Allahabad High Court · AIR 1927 All 350 : (1927) ILR (All) 475
Mt. Basanti Vs Sirdar Mal-Hardit Rai
Allahabad High Court · (1927) 01 AHC CK 0010
Rachapudi Bhavanarayana and Others Vs Kolla Venkayya
Madras High Court · AIR 1927 Mad 775
(Kolleppa) Seshayya Vs Vedumada Hammayamma and Others
Madras High Court · AIR 1927 Mad 1109
Nensukhgavri Vs Rajabally Mulla Abdul Kadar
Bombay High Court · AIR 1927 Bom 405 : (1927) 29 BOMLR 689
The Japan Cotton Trading Co., Ltd. Vs The Universal Fire and c. Insurance Co.
Bombay High Court · AIR 1927 Bom 420 : (1927) 29 BOMLR 686 : 103 Ind. Cas. 452
W. Subbalakshmi Ammal Vs Narasimiah
Madras High Court · AIR 1927 Mad 586 : (1927) 25 LW 563 : (1927) 52 MLJ 482
Pandey Rajdhari Lal Vs Rat Sahib Babu Rameshar Lal
Allahabad High Court · (1927) 01 AHC CK 0078
Rameshar Lal Vs Rajdhari Lal
Allahabad High Court · (1927) 01 AHC CK 0024
Baijnath Pande and Another Vs Babban Pande
Allahabad High Court · AIR 1927 All 522 : (1927) ILR (All) 459 : 103 Ind. Cas. 232