High Courts05 Jan 1927
Jogendra Nath Maiti and Others Vs Ram Gopal Das and Others
Calcutta High Court · AIR 1927 Cal 616 : 103 Ind. Cas. 639
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,221 of 61,517
High Courts05 Jan 1927
Khetra Mohan Saha and Others Vs Jamini Kanta Dewan and Others
Calcutta High Court · AIR 1927 Cal 472
Stamp Act, 1899 — Section 2(22), 2(5)(b), 35
High Courts05 Jan 1927
Srimati Saroj Bala Bose Vs Jatindra Nath Bose and Others
Calcutta High Court · 103 Ind. Cas. 625
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 5
High Courts05 Jan 1927Dismissed
Babu Ram and Another Vs Munna Lal and Others
Allahabad High Court · AIR 1927 All 358 : (1927) ILR (All) 454
High Courts05 Jan 1927Dismissed
Badri Prasad and Another Vs Girdhar and Others
Allahabad High Court · AIR 1927 All 405
High Courts05 Jan 1927
Ganesh Gir and Others Vs Sheo Mangal Pandey and Others
Allahabad High Court · AIR 1927 All 763 : 101 Ind. Cas. 773
High Courts05 Jan 1927
Balbhadar Singh and Others Vs Udai Narain Singh and Others
Allahabad High Court · AIR 1927 All 741
High Courts05 Jan 1927
Krishna Mahanty Vs Gangadhara Padhi and Others
Madras High Court · AIR 1927 Mad 670 : 103 Ind. Cas. 120 : (1927) 52 MLJ 706
High Courts05 Jan 1927
The Secretary of State for India in Council Vs P.A. Madurai Chetty and Another
Madras High Court · 103 Ind. Cas. 347 : (1927) 53 MLJ 148
High Courts05 Jan 1927
Bhavirisetti Lakshminarasimham Vs Vetcha Lakshminarasimham and Others
Madras High Court · AIR 1927 Mad 728 : (1927) ILR (Mad) 677 : 103 Ind. Cas. 502 : (1927) 26 LW 103 : (1927) 53 MLJ 150
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 53(6)
High Courts04 Jan 1927
Loke Nath Roy and Others Vs Bazlal Gani Patari and Others
Calcutta High Court · AIR 1927 Cal 313
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts04 Jan 1927
Kesoram Poddar Vs Banamali Dey and Others
Calcutta High Court · AIR 1927 Cal 941 : 103 Ind. Cas. 93
High Courts04 Jan 1927
Tamezkhan and Others Vs Rajjabali Mir and Another
Calcutta High Court · AIR 1927 Cal 330
Criminal Procedure Code, 1898 (CrPC) — Section 342
High Courts04 Jan 1927
Raja Sati Prasad Garga Bahadur Vs Broja Gopal Dalapati and Others
Calcutta High Court · AIR 1927 Cal 458
Bengal Tenancy Act, 1885 — Section 111A, 115
High Courts04 Jan 1927
Satindra Narain Sinha Vs Chunilal Jamadar and Others
Calcutta High Court · AIR 1927 Cal 818 : 103 Ind. Cas. 621
High Courts04 Jan 1927
East Indian Railway Company Vs Badri Narain and Others
Patna High Court · AIR 1927 Patna 328
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 20, 110
High Courts04 Jan 1927
G.I.P. Ry. Co. Vs Firm Gurdayal Badri Das
Patna High Court · AIR 1927 Patna 337
High Courts04 Jan 1927Allowed
Emperor Vs Phakkar
Allahabad High Court · 102 Ind. Cas. 342
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts04 Jan 1927Dismissed
Mt. Nazir-un-nisa Vs Mt. Asifa Begum
Allahabad High Court · AIR 1927 All 341