High Courts17 Dec 1926Dismissed
The Ahmedabad Cotton and c. Co. Vs Bai Budhian Rajaram
Bombay High Court · (1927) 29 BOMLR 349 : 101 Ind. Cas. 552
Workmens Compensation Act, 1923 — Section 3, 30
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,225 of 61,517
High Courts17 Dec 1926
Bara Hapan Manjhi Vs Gopi Manjhi
Patna High Court · AIR 1927 Patna 326
Chotanagpur Tenancy Act, 1908 — Section 139(5), 139A
High Courts17 Dec 1926Dismissed
Bhagwan Puri and Others Vs Secretary of State
Allahabad High Court · AIR 1927 All 308 : (1927) ILR (All) 398
Court Fees Act, 1870 — Section 5Court Fees Act, 1870 — Section 5Court Fees Act, 1870 — Section 5
High Courts17 Dec 1926
Venkatachala Mudaliar Vs Sambasiva Mudaliar and Others
Madras High Court · AIR 1927 Mad 465 : (1927) 25 LW 377 : (1927) 52 MLJ 288
High Courts17 Dec 1926
In Re: V. Kandasami Aiyar
Madras High Court · (1927) 25 LW 656 : (1927) 52 MLJ 703
Penal Code, 1860 (IPC) — Section 409, 477A
High Courts17 Dec 1926
Palacherla VenKanna and Others Vs Yermati Venkanna and Another
Madras High Court · AIR 1927 Mad 706
High Courts17 Dec 1926
V. Kandasami Ayyar
Madras High Court · 102 Ind. Cas. 488
Penal Code, 1860 (IPC) — Section 405, 409, 477A
High Courts17 Dec 1926
Palacherla Venkanna by Guardian Y. Manikyam and Others Vs Yormati Venkanna and Another
Madras High Court · 102 Ind. Cas. 154
High Courts16 Dec 1926
Bidhu Bhusan Bakshi Vs Kala Chand Roy
Calcutta High Court · AIR 1927 Cal 775
Court Fees Act, 1870 — Section 28
High Courts16 Dec 1926Dismissed
Seshgiri Narayan Kamat Vs Venkatesh Laxman Kamat
Bombay High Court · AIR 1927 Bom 221 : (1927) 29 BOMLR 344 : 101 Ind. Cas. 432
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 110Limitation Act, 1908 — Section 5
High Courts16 Dec 1926
Murlidhar Khetan Vs Nawab Saiyid Muhammad
Patna High Court · AIR 1927 Patna 312
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 69(2)
High Courts16 Dec 1926Disposed Of
Bhikham Singh and Another Vs B. Bharat Indu and Others
Allahabad High Court · 100 Ind. Cas. 45
High Courts16 Dec 1926
Abdul Aziz Khan Vs Nanhe Khan
Allahabad High Court · AIR 1927 All 458 : (1927) ILR (All) 332 : 101 Ind. Cas. 529
High Courts16 Dec 1926
Bhikam Singh and Another Vs Bharat Indu and Others
Allahabad High Court · AIR 1927 All 296
High Courts16 Dec 1926
B. Bindhachal Singh and Others Vs Nand Prasad and Others
Allahabad High Court · AIR 1927 All 749
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3
High Courts16 Dec 1926
Chinnasami Pillai alias Muthukarruppa Pillai Vs Powayee Ammal and Others
Madras High Court · 102 Ind. Cas. 877
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts16 Dec 1926
(Vishnubhotla) Venkata Somayajulu Vs Sista Suryanarayana and Others
Madras High Court · AIR 1927 Mad 509 : 101 Ind. Cas. 813 : (1927) 25 LW 603
High Courts16 Dec 1926
(Chinchilada) Kirishnam Raju Vs Chintala Swami Naidu and Others
Madras High Court · AIR 1927 Mad 816
High Courts16 Dec 1926
Timmasetti Sanjivappa and Others Vs Pinnu Venkatanarappa
Madras High Court · AIR 1927 Mad 436 : (1927) 52 MLJ 357
Limitation Act, 1963 — Article 158
High Courts16 Dec 1926
Chinnasami Pillai Vs Pavayee Ammal and Others
Madras High Court · AIR 1927 Mad 1162
Civil Procedure Code, 1908 (CPC) — Section 115