High Courts13 Dec 1926
(Kalluri) Lakshminarayana Vs Kalluri Punnayya and Another
Madras High Court · AIR 1927 Mad 820
Civil Procedure Code, 1908 (CPC) — Section 92
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,227 of 61,517
High Courts13 Dec 1926
Sabjan Bibi and Another Vs Asanulla Sheikh and Others
Calcutta High Court · AIR 1927 Cal 411 : 101 Ind. Cas. 622
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts13 Dec 1926Dismissed
Kalyanasundaram Pillai Vs Karuppa Mooppanar
Bombay High Court · (1927) 29 BOMLR 833
Registration Act, 1877 — Section 47Transfer of Property Act, 1882 — Section 122
High Courts13 Dec 1926
Kalluri Lakshminarayana Vs Kalluri Punnayya and Another
Madras High Court · 103 Ind. Cas. 134
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts13 Dec 1926
Dantuluri Venkatanarasimha Raju and Another Vs Dantuluri Chandrayya and Others
Madras High Court · AIR 1927 Mad 825 : (1927) 26 LW 159 : (1927) 53 MLJ 267
High Courts13 Dec 1926
Kumarandy Kudumban (died) and Others Vs Venkatasubramania Aiyar and Others
Madras High Court · AIR 1927 Mad 645 : 101 Ind. Cas. 58 : (1927) 52 MLJ 641
Civil Procedure Code, 1908 (CPC) — Section 11
Privy Council10 Dec 1926
Deo Narain Pande Vs Agyan Ram Pande and others
Privy Council · (1927) AIR(PC) 52
Privy Council10 Dec 1926
Sri Krishn Das and others Vs Nathu Ram and another
Privy Council · (1927) AIR(PC) 37
High Courts10 Dec 1926Dismissed
Baqar Hussain and Others Vs Tirpati Govind Nath Tewari
Allahabad High Court · (1926) 12 AHC CK 0029
High Courts10 Dec 1926
Karrar Husain and Another Vs Jai Narain Rai and Others
Allahabad High Court · (1926) 12 AHC CK 0004
High Courts10 Dec 1926
Mandavilli Ramanna Vs The Official Receiver, Godavari
Madras High Court · 101 Ind. Cas. 153
High Courts10 Dec 1926
Secretary of State for India Vs Volkar Brother
Madras High Court · AIR 1927 Mad 513 : (1927) ILR (Mad) 595 : (1927) 25 LW 525
Contract Act, 1872 — Section 29
High Courts10 Dec 1926
The Corporation of Madras Vs The Madras Electric Tramways, Ltd. and The Madras Electric Supply Corporation Ltd.
Madras High Court · AIR 1927 Mad 522 : 101 Ind. Cas. 396 : (1927) 52 MLJ 474
Madras City Municipal Act, 1904 — Section 287, 288
High Courts10 Dec 1926
In Re: Jayachandra Chetty and Another
Madras High Court · AIR 1927 Mad 413 : (1927) ILR (Mad) 745 : (1927) 25 LW 277 : (1927) 52 MLJ 226
High Courts10 Dec 1926
Moideen Meera Sahib Vs Cruz Michael Fernando
Madras High Court · AIR 1927 Mad 536 : (1927) ILR (Mad) 654 : 101 Ind. Cas. 436 : (1927) 25 LW 447 : (1927) 52 MLJ 392
Tamil Nadu Civil Courts Act, 1873 — Section 13
High Courts10 Dec 1926
The Secretary of State for India in Council Vs Volkart Bros.
Madras High Court · (1927) 52 MLJ 443
Contract Act, 1872 — Section 29
High Courts10 Dec 1926
Swaminatha Pillai Vs Duraisami Pillai
Madras High Court · AIR 1927 Mad 681 : 101 Ind. Cas. 82
High Courts09 Dec 1926
Emperor Vs Dorabji Pestonji Gora
Bombay High Court · AIR 1927 Bom 161 : (1927) 29 BOMLR 204 : 101 Ind. Cas. 178
Criminal Procedure Code, 1898 (CrPC) — Section 556