High Courts11 Nov 1926
Gopal Chandra Saha Vs Abdur Rahim Biswas and Others
Calcutta High Court · AIR 1927 Cal 492 : 103 Ind. Cas. 538
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,240 of 61,517
High Courts11 Nov 1926Dismissed
Abdul Aziz and Others Vs Bajan and Others
Allahabad High Court · (1926) 11 AHC CK 0055
High Courts10 Nov 1926
(Punyamurthula) Venkata Rattamma Vs Chalasani Sreeramulu and Others
Madras High Court · AIR 1927 Mad 331 : (1927) 25 LW 76
High Courts10 Nov 1926Allowed
Umed Singh Vs Emperor
Allahabad High Court · AIR 1927 All 121 : (1927) ILR (All) 291
High Courts10 Nov 1926Allowed
Dwarka Prasad and Another Vs Bishambhar Dayal
Allahabad High Court · AIR 1927 All 191
High Courts10 Nov 1926Dismissed
Ram Singh and Another Vs Brij Raj Saran Singh
Allahabad High Court · AIR 1927 All 283
High Courts10 Nov 1926Allowed
Chhattar Singh and Another Vs Kamal Singh and Others
Allahabad High Court · (1926) 11 AHC CK 0029
High Courts10 Nov 1926
Nazir Ahmad Vs Emperor
Allahabad High Court · AIR 1927 All 730(1)
Penal Code, 1860 (IPC) — Section 114
High Courts10 Nov 1926
Punyakurthula Venkata Rattamma Vs Chalasani Sreeramulu and Others
Madras High Court · (1927) 52 MLJ 100
Court Fees Act, 1870 — Section 7(xi)(cc)
High Courts10 Nov 1926
Inguligi Venkatasivaramadass Vs The Secretary of State for India in Council
Madras High Court · AIR 1927 Mad 350 : (1927) 52 MLJ 132
Limitation Act, 1963 — Article 16
High Courts09 Nov 1926
Pathumsa Ammal Vs Rajagopala Mudaliyar
Bombay High Court · (1927) 29 BOMLR 777
High Courts09 Nov 1926
Suresh Chandra Banerji Vs Secretary of State and Another
Calcutta High Court · AIR 1927 Cal 357
High Courts09 Nov 1926
Firm Bhican Chand Charoria Vs Firm G. and M. Fogt
Calcutta High Court · 100 Ind. Cas. 299
High Courts09 Nov 1926
Bansidhur Marwari and Others Vs Secretary of State for India
Calcutta High Court · AIR 1927 Cal 533
Limitation Act, 1963 — Section 5
High Courts09 Nov 1926
Banshidhur Marwari and Others Vs Secretary of State for India
Calcutta High Court · 102 Ind. Cas. 479
High Courts09 Nov 1926Dismissed
Fitzholmes Vs The Bank of Upper India
Bombay High Court · (1927) 29 BOMLR 782
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4
Privy Council09 Nov 1926
Fitzholmes and another Vs Bank of Upper India Ltd., in Liquidation
Privy Council · (1927) AIR(PC) 25