High Courts01 Nov 1926
P. Sundarammal Vs Arunachala Mudali and Others
Madras High Court · 100 Ind. Cas. 665
Transfer of Property Act, 1882 — Section 41
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,243 of 61,517
High Courts01 Nov 1926
S.M.S. Gopal Aiyer Vs The Right Hon'able The Secretary of State for India in Council
Madras High Court · 101 Ind. Cas. 346
High Courts01 Nov 1926
C. Sundarammal Vs Arunachala Mudali and Others
Madras High Court · AIR 1927 Mad 1138
Transfer of Property Act, 1882 — Section 41
High Courts01 Nov 1926
S. M. S. Gopala Aiyar Vs Secretary of State
Madras High Court · AIR 1927 Mad 1116
High Courts29 Oct 1926Dismissed
Lalit Mohan Pal Roy Vs Dayamoyi Roy Chowdhurani
Bombay High Court · (1927) 29 BOMLR 759
High Courts29 Oct 1926
Bhola Nath Hazra and Others Vs Emperor
Calcutta High Court · AIR 1927 Cal 242
Criminal Procedure Code, 1898 (CrPC) — Section 276
High Courts29 Oct 1926
Ram Gopal Marwari and Others Vs Bengal and North-Western Railway Co.
Patna High Court · AIR 1927 Patna 241
Railways Act, 1890 — Section 140, 77
High Courts29 Oct 1926
Ganga Bishun Ram Gajadhar Ram Vs Jagmohan Ram
Patna High Court · AIR 1927 Patna 233
Privy Council29 Oct 1926
Lalit Mohan Pal Roy Vs Srimati Dayamoyi Roy Chowdhurani (since deceased)
Privy Council · (1927) AIR(PC) 41
High Courts29 Oct 1926Dismissed
Ram Khelawan and Others Vs Banke Bihari and Another
Allahabad High Court · (1926) 10 AHC CK 0030
High Courts28 Oct 1926
Jugal Kishore Marwaria and Others Vs Homeshwar Singh
Patna High Court · AIR 1927 Patna 208
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts28 Oct 1926Dismissed
Birbal Vs Collector of Moradabad
Allahabad High Court · AIR 1927 All 183
Land Acquisition Act, 1894 — Section 18
High Courts28 Oct 1926Dismissed
Bhukhan Singh and Another Vs Jagardeo Koeri
Allahabad High Court · (1926) 10 AHC CK 0014
High Courts28 Oct 1926
Mantoo Tewari and Another Vs King-Emperor
Allahabad High Court · AIR 1927 All 124 : (1927) ILR (All) 261
Criminal Procedure Code, 1898 (CrPC) — Section 355
High Courts28 Oct 1926
Narayana Nair Vs Manikkath Kulappura Veettil Bhargavi Amma
Madras High Court · AIR 1927 Mad 361 : (1927) 25 LW 151 : (1927) 52 MLJ 118
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts28 Oct 1926
In Re: Manikkath Kulappura Veettil Bhargavi Amma
Madras High Court · 100 Ind. Cas. 123
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts28 Oct 1926
Meenakshisundaram Pillai alias Sriman Thavalkaran Vs Chandrakasa Naicker and Others
Madras High Court · 101 Ind. Cas. 98
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts27 Oct 1926
Kalyandas Adhikary and Others Vs Jyoti Lal Patar and Others
Patna High Court · AIR 1927 Patna 97
Chotanagpur Tenancy Act, 1908 — Section 80, 81Transfer of Property Act, 1882 — Section 83
High Courts27 Oct 1926
Dhani Ram and Others Vs Sumer Chand and Others
Allahabad High Court · AIR 1927 All 182
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts27 Oct 1926
(Vemareddi) Ramaraghavareddi and Others Vs Raja of Venkatagiri
Madras High Court · AIR 1927 Mad 355