High Courts12 Oct 1926
In Re: Rangasami Kanda Pillai
Madras High Court · (1927) 53 MLJ 694
Penal Code, 1860 (IPC) — Section 324
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,247 of 61,517
High Courts12 Oct 1926
(Kruttiventi) Surappa and Others Vs (Kuruttiventi) Sundaramma and Others
Madras High Court · AIR 1928 Mad 176
High Courts11 Oct 1926
Jetha Devji and Co. Vs Durgadutt Ramnivas
Bombay High Court · AIR 1927 Bom 365 : (1927) 29 BOMLR 416
High Courts11 Oct 1926
Lakhmichand Khetsey Punja Vs Ratanbai and Others
Bombay High Court · (1927) ILR (Bom) 274 : 101 Ind. Cas. 210
Evidence Act, 1872 — Section 103
High Courts11 Oct 1926
The Central India Spinning Weaving And Manufacturing Co., Ltd. Vs G.I.P. Railway, Co.
Bombay High Court · AIR 1927 Bom 367 : 102 Ind. Cas. 425
High Courts11 Oct 1926
In Re: Umar Sobani
Bombay High Court · AIR 1927 Bom 163 : (1927) 29 BOMLR 196 : (1927) ILR (Bom) 300
Coroners Act, 1871 — Section 29
High Courts11 Oct 1926
The Central India Spinning Weaving and Manufacturing Co. Ltd. Vs G.I.P. Railway Co.
Bombay High Court · (1927) 29 BOMLR 414
High Courts11 Oct 1926Dismissed
Lakhmichand Khetsey Punja Vs Ratanbai
Bombay High Court · AIR 1927 Bom 115 : (1927) 29 BOMLR 78
Easements Act, 1882 — Section 52, 57
High Courts11 Oct 1926
Karuppanna Pillai
Madras High Court · AIR 1927 Mad 1112
Criminal Procedure Code, 1898 (CrPC) — Section 164
High Courts11 Oct 1926
Kathari Ramachandra Raju (died) and Others Vs Dandu Venkiah and Others
Madras High Court · AIR 1927 Mad 441 : 101 Ind. Cas. 18 : (1927) 52 MLJ 330
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts11 Oct 1926
In Re: Karuppana Pillai
Madras High Court · 100 Ind. Cas. 359
Criminal Procedure Code, 1898 (CrPC) — Section 164
High Courts08 Oct 1926
Mamillapalli Kotappa and Others Vs Pamidipati Raghavayya and Others
Madras High Court · (1927) ILR (Mad) 626 : (1927) 26 LW 501 : (1927) 52 MLJ 532
Transfer of Property Act, 1882 — Section 74
High Courts08 Oct 1926
Emperor Vs Sejmal Poonamchand
Bombay High Court · (1927) ILR (Bom) 310
Criminal Procedure Code, 1898 (CrPC) — Section 235(2), 239, 429, 439(1), 476Penal Code, 1860 (IPC) — Section 193, 209, 210, 511, 71
High Courts08 Oct 1926Dismissed
Tirloki Nath Vs Emperor
Allahabad High Court · 100 Ind. Cas. 381
Penal Code, 1860 (IPC) — Section 352
High Courts08 Oct 1926
Tirloki Nath Vs King-Emperor
Allahabad High Court · AIR 1927 All 742
Penal Code, 1860 (IPC) — Section 352
High Courts07 Oct 1926
T. Ekambara Naicker and Another Vs Janakiammal
Madras High Court · AIR 1927 Mad 22
High Courts07 Oct 1926Dismissed
Atma Ram and Others Vs Emperor
Allahabad High Court · (1926) 10 AHC CK 0017
High Courts07 Oct 1926
O.A.O.K. Latchmanan Chettiar Vs The Commissioner, Corporation of Madras and Another
Madras High Court · (1927) ILR (Mad) 130 : (1926) 24 LW 778 : (1926) 51 MLJ 742
High Courts07 Oct 1926
Tiruvengadatha Aiyangar Vs L. V. Tiruvengadam Aiyangar
Madras High Court · AIR 1927 Mad 1136 : (1927) 26 LW 44
Guardians and Wards Act, 1890 — Section 34(c), 34(d)