High Courts28 Sept 1926
Bussa Chinna Reddy and Others Vs Gangavaram Govinda Reddi and Others
Madras High Court · AIR 1927 Mad 1099
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,249 of 61,517
High Courts28 Sept 1926
Veeran Kutti Avaru Vs Joosuf Haji Jaffer Sait and Another
Madras High Court · 101 Ind. Cas. 53 : (1927) 25 LW 397 : (1927) 52 MLJ 316
Provincial Small Cause Courts Act, 1887 — Section 23
High Courts28 Sept 1926
Kruttiventi Perraju Vs Sabbella Bapireddi and Others
Madras High Court · AIR 1927 Mad 284 : (1927) 25 LW 69
High Courts27 Sept 1926
Edith Walsh Vs Edward Walsh
Bombay High Court · AIR 1927 Bom 230 : (1927) 29 BOMLR 308 : 101 Ind. Cas. 388
Divorce Act, 1869 — Section 3
High Courts27 Sept 1926
Durgadutt Nathmal Vs Bholaram Jasraj In Re: Vishvambharlal Kanhaiyalal
Bombay High Court · (1927) 29 BOMLR 409
High Courts27 Sept 1926Allowed
Swamirao Konher Nadgir Vs Channappa Uppina Hubli
Bombay High Court · AIR 1927 Bom 237 : (1927) 29 BOMLR 301 : 101 Ind. Cas. 398
High Courts27 Sept 1926
Ramaswami and Another Vs King-Emperor
Madras High Court · AIR 1927 Mad 613
Criminal Procedure Code, 1898 (CrPC) — Section 342
High Courts27 Sept 1926
Balla Mallayya Vs Peddi Veerayya and Others
Madras High Court · AIR 1927 Mad 335 : (1927) 25 LW 198 : (1927) 52 MLJ 90
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts27 Sept 1926
Gnanasigamani Nadar Vs Vedamuthu Nadar
Madras High Court · AIR 1927 Mad 308 : (1927) 25 LW 52 : (1927) 52 MLJ 80
High Courts27 Sept 1926
Dalla Lakshminarasaraju and Others Vs Badaraveda Venkataraju
Madras High Court · 100 Ind. Cas. 224
High Courts27 Sept 1926
In Re: Ramaswami and Another
Madras High Court · 100 Ind. Cas. 991 : (1927) 26 LW 33
Criminal Procedure Code, 1898 (CrPC) — Section 342
High Courts27 Sept 1926
(Dattada) Lakshminarasaraju and Others Vs Badaravada Venkataraju
Madras High Court · AIR 1927 Mad 474
High Courts24 Sept 1926
Mahaboob Sir Prajuvanthu Sree Rajah Parthasaradhi Appa Rao Savaji Aswa Rao Bahadur Zamindar Garu Vs Turlapati Subba Rao and Others
Madras High Court · (1927) ILR (Mad) 249 : (1926) 24 LW 818 : (1926) 51 MLJ 804
High Courts24 Sept 1926
(Alabin) Muhammad Aydross Cheria Koya Thangal Vs Abdul Kadir and Others
Madras High Court · AIR 1927 Mad 411
High Courts24 Sept 1926
Nikunja Behari Mullik Vs Sm. Usabati Devi
Calcutta High Court · AIR 1927 Cal 944
Bengal Tenancy Act, 1885 — Section 87Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts24 Sept 1926
Nilappagouda Goudappgouda Vs Basangouda Sangangowda
Bombay High Court · AIR 1927 Bom 244 : (1927) 29 BOMLR 299 : 101 Ind. Cas. 348
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts23 Sept 1926
Rachamadugu Rangiah and Others Vs Y.V. Appaji Rao
Madras High Court · AIR 1927 Mad 163 : (1927) ILR (Mad) 300 : (1927) 26 LW 865 : (1926) 51 MLJ 719
High Courts23 Sept 1926
Hamid Ali and Others Vs Madhu Sudan Das Sarkar
Calcutta High Court · AIR 1927 Cal 284
Criminal Procedure Code, 1898 (CrPC) — Section 476B
High Courts23 Sept 1926
(Katikavani) Venkataramanayya and Others Vs Secretary of State
Madras High Court · AIR 1927 Mad 1131