High Courts17 Sept 1926
Sovanna Muna Kumaraswami Aiyar and Another Vs Pana Lana Suna Ana Runa Sana Arunachelam Chetty
Madras High Court · AIR 1927 Mad 328 : (1927) 52 MLJ 84
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,251 of 61,517
High Courts16 Sept 1926
Parbhulal Dullabhram Vs Bhagvan Parbhu
Bombay High Court · AIR 1927 Bom 412 : (1927) 29 BOMLR 473
Civil Procedure Code, 1908 (CPC) — Section 20Provincial Insolvency Act, 1920 — Section 28
High Courts16 Sept 1926
K. Senga Naicken and Another Vs Secretary of State
Madras High Court · AIR 1927 Mad 245 : (1927) ILR (Mad) 308 : (1927) 25 LW 34
High Courts15 Sept 1926
(Chozimatathingal) Thareekutti Haji and Others Vs M. Isanau and Others
Madras High Court · AIR 1927 Mad 431
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, Order 47 Rule 1
High Courts15 Sept 1926
In Re: Muthaya Thevan alias Ramasami Thevan and Another
Madras High Court · 100 Ind. Cas. 531
High Courts14 Sept 1926
Marimuthu Goundan and Others Vs Muniammal and Others
Madras High Court · AIR 1927 Mad 120 : (1926) 24 LW 812
High Courts14 Sept 1926
In Re: Raju Achari
Madras High Court · AIR 1927 Mad 78 : (1927) ILR (Mad) 740 : (1926) 24 LW 649 : (1926) 51 MLJ 687
High Courts14 Sept 1926
Mathonkandi Kannan Vs Thayyil Pakkutti Avvulla Haji
Madras High Court · AIR 1927 Mad 288 : (1927) ILR (Mad) 403 : (1927) 25 LW 61 : (1927) 52 MLJ 1
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 95
High Courts13 Sept 1926
Veerabhadra Thevan and Another Vs Sri Vaithianathaswami Koil Devasthanam and Another
Madras High Court · AIR 1927 Mad 182 : (1927) 52 MLJ 399
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts10 Sept 1926
Madari Sikdar and Others Vs Emperor
Calcutta High Court · AIR 1927 Cal 514
Criminal Procedure Code, 1898 (CrPC) — Section 161
High Courts10 Sept 1926Allowed
Hirabai Jehangir Mistry Vs Dinshaw Edulji Karkaria
Bombay High Court · (1926) 28 BOMLR 1334 : (1927) ILR (Bom) 167 : 95 Ind. Cas. 556
Penal Code, 1860 (IPC) — Section 499
High Courts10 Sept 1926
Thayyamuthu Vs Odayappan and Another
Madras High Court · AIR 1927 Mad 391 : (1927) 25 LW 108
High Courts10 Sept 1926
Nagoor Kanni Nadura Vs Sithu Naick and Others
Madras High Court · (1927) 25 LW 43 : (1927) 52 MLJ 32
Criminal Procedure Code, 1898 (CrPC) — Section 264
High Courts08 Sept 1926
In Re: C.M. Pedda Malla Reddi and Another
Madras High Court · AIR 1927 Mad 66 : (1927) ILR (Mad) 479 : (1926) 24 LW 655 : (1926) 51 MLJ 685
High Courts08 Sept 1926
Kantimahanti Ramamurthi and Another Vs Special Deputy Collector, Harbour Acquisition
Madras High Court · AIR 1927 Mad 114
High Courts08 Sept 1926
Thoyammal and Another Vs K.A. Rathnavelu Nadar
Madras High Court · AIR 1927 Mad 113 : (1927) ILR (Mad) 88 : (1926) 24 LW 852 : (1926) 51 MLJ 714
High Courts08 Sept 1926
Isaf Nasya and Others Vs Emperor
Calcutta High Court · AIR 1928 Cal 24
Criminal Procedure Code, 1898 (CrPC) — Section 200, 202, 204Penal Code, 1860 (IPC) — Section 366
High Courts08 Sept 1926
Karuppanna Vs Pambayan and Another
Madras High Court · AIR 1927 Mad 531 : (1927) 25 LW 601
Evidence Act, 1872 — Section 92
High Courts07 Sept 1926Allowed
Chunilal Jivanlal Shah Vs Pira Miyaji Ghanchi
Bombay High Court · AIR 1927 Bom 234 : (1927) 29 BOMLR 285 : 101 Ind. Cas. 335