High Courts01 Sept 1926Dismissed
Shripadbhat Anantbhat Joshi Vs Rama Babaji Lathi
Bombay High Court · AIR 1927 Bom 270 : (1927) 29 BOMLR 274 : 101 Ind. Cas. 340
Bombay Land Revenue Code, 1879 — Section 83
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,253 of 61,517
High Courts01 Sept 1926
Emperor Vs Laxman Alias Babu Baloba Shinde
Bombay High Court · (1926) 28 BOMLR 1292 : (1927) ILR (Bom) 101
Criminal Procedure Code, 1898 (CrPC) — Section 181(2)
High Courts01 Sept 1926Disposed Of
Pt. Ram Saroop Vs King-Emperor
Allahabad High Court · AIR 1927 All 97 : (1927) ILR (All) 247
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts01 Sept 1926
R.E. Mahomed Kassim and Co. Vs Seeni Pakir Bin Ahmed and Others
Madras High Court · AIR 1927 Mad 265 : (1927) ILR (Mad) 261 : (1927) 25 LW 307 : (1927) 52 MLJ 240
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts01 Sept 1926
Vadakke Chathilingath Kaliani Amma and Others Vs Vadakke Chathilingath Karthiyani Amma and Others
Madras High Court · AIR 1927 Mad 299 : (1927) 52 MLJ 17
High Courts31 Aug 1926
Emperor Vs Nanoo Sheikh Ahmed
Bombay High Court · (1926) 28 BOMLR 1196
Bombay Abkari (Amendment) Act, 1912 — Section 41Evidence Act, 1872 — Section 25
High Courts31 Aug 1926
Nanoo Sheikh Ahmed Vs Emperor
Bombay High Court · AIR 1927 Bom 4 : (1927) ILR (Bom) 78
Evidence Act, 1872 — Section 125, 25
High Courts27 Aug 1926
K.R. Muthu A.R. Arunachalam Chetty Vs David, Esq., The Official Receiver and Others
Madras High Court · (1927) ILR (Mad) 239 : (1926) 24 LW 730 : (1926) 51 MLJ 671
High Courts27 Aug 1926
Zamindar of Bodokimidy Vs Budankayala Bhimayya and Others
Madras High Court · AIR 1927 Mad 76
High Courts27 Aug 1926
K.P. Keshava Rao and Others Vs Nathravati alias Yemunama and Others
Madras High Court · 105 Ind. Cas. 837
High Courts27 Aug 1926
K.P. Keshava Rao and Others Vs Nathravati and Others
Madras High Court · AIR 1928 Mad 200
High Courts27 Aug 1926
Pattrachariar Vs Alamelumangai Ammal
Madras High Court · AIR 1927 Mad 273 : (1927) 25 LW 11
High Courts27 Aug 1926
(Sanampudi) Venkayya and Others Vs Secretary of State
Madras High Court · AIR 1927 Mad 207 : (1926) 24 LW 833
High Courts27 Aug 1926
Yandru Veeranna and Another Vs Yandru Sitamma and Another
Madras High Court · AIR 1927 Mad 83
High Courts27 Aug 1926
Subban Chettiar Vs Rangan Chetti and Others
Madras High Court · AIR 1927 Mad 173 : (1926) 51 MLJ 706
High Courts27 Aug 1926
Pakkiri Mahomed Rowther Vs Bava Moideen and Others
Madras High Court · AIR 1927 Mad 82
High Courts27 Aug 1926
Shankar Bhatta Vs Ayyappa Gowda
Madras High Court · AIR 1927 Mad 151 : (1926) 24 LW 759
High Courts27 Aug 1926
Pattarachariar Vs Alamelumangaiammal
Madras High Court · 100 Ind. Cas. 40
Civil Procedure Code, 1908 (CPC) — Section 11, 13
High Courts26 Aug 1926
Kiran Chandra Roy and Others Vs Srinath Chakravarti and Others
Calcutta High Court · AIR 1927 Cal 210
Bengal Tenancy Act, 1885 — Section 158
High Courts26 Aug 1926
Moslem Sirkar and Others Vs Emperor
Calcutta High Court · AIR 1927 Cal 516
Penal Code, 1860 (IPC) — Section 143, 224