High Courts20 Aug 1926
In Re: Lionel Ashby Dunkley and Another
Calcutta High Court · AIR 1927 Cal 389 : 101 Ind. Cas. 609
Guardians and Wards Act, 1890 — Section 7(3)
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,255 of 61,517
High Courts20 Aug 1926Dismissed
Sitaram Dattaji Rangnekar Vs Anant Hari Kamat Agarkar
Bombay High Court · AIR 1927 Bom 156 : (1927) 29 BOMLR 244 : 101 Ind. Cas. 129
High Courts20 Aug 1926
Yysuf Beg Sahib and Others Vs Maliq Mahomed Syed Sahib
Madras High Court · AIR 1927 Mad 397 : (1927) 25 LW 357
Penal Code, 1860 (IPC) — Section 499, 500
High Courts20 Aug 1926
S. K. Venkatarama Aiyar Vs A. Buran Sheriff and Another
Madras High Court · AIR 1927 Mad 153 : (1926) 24 LW 858
High Courts20 Aug 1926
Ramanujachariar Vs Sundarachariar and Others
Madras High Court · AIR 1927 Mad 287 : (1927) 25 LW 127
High Courts20 Aug 1926
Pati Nagamma Vs Pulapa Veerasami and Others
Madras High Court · AIR 1927 Mad 217
High Courts20 Aug 1926
S.K. Venkatrama Aiyar Vs A. Buran Sheriff and Another
Madras High Court · AIR 1927 Mad 158 : (1927) ILR (Mad) 396 : (1926) 51 MLJ 680
High Courts20 Aug 1926
Koragalva Vs Jakri Beary and Others
Madras High Court · AIR 1927 Mad 261 : (1927) 52 MLJ 8
High Courts20 Aug 1926
In Re: Muthu Balu Chetti
Madras High Court · AIR 1926 Mad 1131 : (1927) ILR (Mad) 467 : (1927) 26 LW 893 : (1926) 51 MLJ 490
High Courts20 Aug 1926
(Gadiraju) Venkatappayya and Another Vs Kasarabada Venkatachalapathi Rao
Madras High Court · AIR 1927 Mad 450
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts19 Aug 1926
Gogineni Gopayya and Others Vs Manikonda Sobhanadri
Madras High Court · AIR 1927 Mad 188 : (1926) 24 LW 839
High Courts19 Aug 1926
(Gogineni) Gopayya and Others Vs (Gogineni) Ankayya
Madras High Court · AIR 1927 Mad 210 : (1926) 24 LW 854
High Courts18 Aug 1926
Bal Chand and Others Vs King-Emperor
Allahabad High Court · (1926) 08 AHC CK 0001
High Courts18 Aug 1926
T. Krishnajee Bhat Vs Sadasiva Tawker and Others
Madras High Court · AIR 1927 Mad 249 : (1926) 24 LW 869
High Courts18 Aug 1926
Banathoor Nellipatta Krishnan Namboodripad Vs Chathothparkum Komath Ambu Kurup and Others
Madras High Court · AIR 1927 Mad 59 : (1926) 24 LW 657 : (1926) 51 MLJ 633
High Courts18 Aug 1926
Siluvaimuthu Mudaliar Vs Muhammad Sahul and Others
Madras High Court · AIR 1927 Mad 84 : (1926) 51 MLJ 648
High Courts18 Aug 1926
A.R.A.R.S.M. Arunachallam Chetty Vs C. Jagannatha Pillai
Madras High Court · AIR 1926 Mad 1188 : (1926) 24 LW 659
Registration Act, 1908 — Section 17(1)(b)
High Courts17 Aug 1926
Badu Mir and Another Vs Emperor
Calcutta High Court · AIR 1927 Cal 213
Criminal Procedure Code, 1898 (CrPC) — Section 110, 118
High Courts17 Aug 1926
Isu Sheikh Vs King-Emperor
Calcutta High Court · AIR 1927 Cal 200
Penal Code, 1860 (IPC) — Section 323, 366