High Courts17 Aug 1926Allowed
In Re: Maneklal Garbaddas
Bombay High Court · (1926) 28 BOMLR 1296
Criminal Procedure Code, 1898 (CrPC) — Section 195
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12,30,331 judgments in All Courts · page 59,256 of 61,517
High Courts16 Aug 1926
Mooka Pillai and Another Vs King-Emperor
Madras High Court · AIR 1927 Mad 444 : (1927) 25 LW 220
Penal Code, 1860 (IPC) — Section 420
High Courts16 Aug 1926
Shankar Baji Joshi Vs Kashinath Ganesh Puranik
Bombay High Court · (1927) 29 BOMLR 1 : (1927) ILR (Bom) 194
High Courts16 Aug 1926
Ali Mia and Others Vs Emperor
Calcutta High Court · AIR 1927 Cal 296 : 101 Ind. Cas. 594
Criminal Procedure Code, 1898 (CrPC) — Section 196APenal Code, 1860 (IPC) — Section 120B
High Courts16 Aug 1926
Azimaddy and Others Vs Emperor
Calcutta High Court · AIR 1927 Cal 17
Criminal Procedure Code, 1898 (CrPC) — Section 162Evidence Act, 1872 — Section 145, 155, 157Penal Code, 1860 (IPC) — Section 149, 302, 324
High Courts16 Aug 1926
Rameshwar Marwari Vs King-Emperor
Patna High Court · AIR 1927 Patna 47
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 211, 471
High Courts16 Aug 1926
S. R. Swaminadha Aiyar and Others Vs Swaminatha Aiyar and Others
Madras High Court · AIR 1927 Mad 458
Evidence Act, 1872 — Section 115
High Courts16 Aug 1926
Sundara Naicker Vs Potti Naicker
Madras High Court · AIR 1927 Mad 192 : (1927) ILR (Mad) 494 : (1926) 24 LW 611 : (1926) 51 MLJ 561
High Courts16 Aug 1926
Neelakantamier Vs Chinnu Ammal and Others
Madras High Court · AIR 1927 Mad 216 : (1927) 25 LW 161 : (1927) 52 MLJ 13
Limitation Act, 1963 — Section 7
High Courts16 Aug 1926
Sannasi Chetti Vs Arunachala Chetti and Another
Madras High Court · AIR 1927 Mad 1137
Contract Act, 1872 — Section 145
High Courts16 Aug 1926
Kattuva Rowther and Another Vs Suppan Asari
Madras High Court · AIR 1927 Mad 307 : (1927) 25 LW 86
High Courts16 Aug 1926
Ramakrishna Martoba Rao Kasbekar Vs I. P. Fernandez and Others
Madras High Court · AIR 1927 Mad 239
High Courts13 Aug 1926
Bobbaladi Gateppa by next friend Andragal Adeppa Vs Bobbaladi Eramma and Others
Madras High Court · (1927) ILR (Mad) 228 : (1927) 26 LW 408 : (1926) 51 MLJ 757
High Courts13 Aug 1926
G. Ramachandra Rao Vs V. Sama Rayar and Others
Madras High Court · AIR 1927 Mad 143
High Courts13 Aug 1926
Chandana Venkatasubbayya Vs Gada Seshayya and Others
Madras High Court · (1926) 51 MLJ 610
High Courts13 Aug 1926
Phakiru Panigrahi Vs Kothapalli Chendrasekharam
Madras High Court · AIR 1927 Mad 215
High Courts13 Aug 1926
(Bobbaladi) Gateppa Vs (Bobbaladi) Eramma and Others
Madras High Court · AIR 1927 Mad 228
High Courts13 Aug 1926
Ram Das Singh and Others Vs Emperor
Calcutta High Court · AIR 1927 Cal 28
Criminal Procedure Code, 1898 (CrPC) — Section 134(2), 144Penal Code, 1860 (IPC) — Section 188
High Courts13 Aug 1926
Surya Kanta Jana and Others Vs Tarak Nath Jana and Others
Calcutta High Court · AIR 1927 Cal 37
Civil Procedure Code, 1908 (CPC) — Section 107
High Courts13 Aug 1926
Hulas Chand Baid Vs Emperor
Calcutta High Court · AIR 1927 Cal 63
Criminal Procedure Code, 1898 (CrPC) — Section 238Penal Code, 1860 (IPC) — Section 420