High Courts13 Aug 1926Dismissed
Haji Mirza Masham Ispahani Vs Mirza Ahmed Ispahani
Bombay High Court · AIR 1927 Bom 256 : (1927) 29 BOMLR 214
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,257 of 61,517
High Courts13 Aug 1926
K. Ahmed Meera Sahib Vs Meeran Sahib
Madras High Court · AIR 1927 Mad 393 : (1927) 25 LW 358
Criminal Procedure Code, 1898 (CrPC) — Section 247
High Courts13 Aug 1926
Mir Mahomed Noorulla Sahib Vs Hasarath Kibulai Sayyad Ghulam Ghouse Sha Sahib Kadiri Avergal
Madras High Court · AIR 1926 Mad 1209 : (1926) 51 MLJ 554
High Courts13 Aug 1926
Pinnamameni Basava Sankaram by mother and guardian Rattamma Vs Garapati Narasimhulu and Others
Madras High Court · AIR 1927 Mad 1 : (1927) ILR (Mad) 135 : (1927) 25 LW 126 : (1926) 51 MLJ 529
High Courts13 Aug 1926
(Chandana) Venkatasubbayya Vs (Gada) Seshayya and Others
Madras High Court · AIR 1927 Mad 80
High Courts12 Aug 1926Dismissed
Mahomedsa Khadirsa Vs Khadirsa Hajisa
Bombay High Court · AIR 1927 Bom 398 : (1927) 29 BOMLR 241 : 103 Ind. Cas. 418
Limitation Act, 1908 — Section 10
High Courts12 Aug 1926
Jagdeo Singh Vs Ram Saran Pande and Others
Patna High Court · AIR 1927 Patna 7
Transfer of Property Act, 1882 — Section 59
High Courts12 Aug 1926
Bhinku Sonar Vs Bengal Nagpur Coal Co. Ltd.
Patna High Court · 97 Ind. Cas. 123
Chotanagpur Tenancy Act, 1908 — Section 50
High Courts12 Aug 1926
Hargobind Das and Others Vs Ramchandra Jha and Others
Patna High Court · AIR 1927 Patna 53 : 97 Ind. Cas. 309
Bengal Tenancy Act, 1885 — Section 161(a), 167
High Courts12 Aug 1926
Promotha Nath Mitter and Others Vs Ram Kishan Singh
Patna High Court · AIR 1927 Patna 25
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts12 Aug 1926
Ram Lagan Singh and Others Vs Mrs. Mary Coffin and Others
Patna High Court · AIR 1926 Patna 572
Bengal Tenancy Act, 1885 — Section 22Transfer of Property Act, 1882 — Section 63
High Courts12 Aug 1926
Chirapath Thamasikkum Kolathayi Kunhi Krishnan Nambiyar Vs Puthiyottil Kunhi Pennu and Others
Madras High Court · AIR 1927 Mad 189
High Courts12 Aug 1926
Dhurvas J. Subbayyar and Bros. Vs J.K. Munuswami Aiyar and Sons
Madras High Court · (1927) ILR (Mad) 161 : (1927) 25 LW 726 : (1926) 51 MLJ 613
High Courts12 Aug 1926
Ponnammal Vs Pichai Thevan and Others
Madras High Court · AIR 1927 Mad 204 : (1926) 24 LW 826
High Courts12 Aug 1926
Murugesa Mudali Vs Syed Alli and Another
Madras High Court · AIR 1927 Mad 1139
High Courts12 Aug 1926
A. Venkatachala Mudaliar Vs Vedagiri Mudaliar and Another
Madras High Court · AIR 1927 Mad 782
Probate and Administration Act, 1881 — Section 4
High Courts11 Aug 1926
The Firm of Pannaji Devichand consisting of partners and Others Vs Kapurchand and Others
Madras High Court · AIR 1927 Mad 123 : (1927) ILR (Mad) 175 : (1926) 24 LW 752 : (1926) 51 MLJ 667
High Courts11 Aug 1926
Kesserbai Vs Kaku Vallabhdas Ravji Bilasrai Laxminarayan Vs Karsondas Damodar and Co.
Bombay High Court · AIR 1927 Bom 394 : (1927) 29 BOMLR 665
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 52, 73
High Courts11 Aug 1926Dismissed
Sitabai Ramrao Deshmukh Vs Govindrao Ramrao Deshmukh
Bombay High Court · AIR 1927 Bom 151 : (1927) 29 BOMLR 236 : (1927) ILR (Bom) 217 : 101 Ind. Cas. 46
High Courts11 Aug 1926
Raghunandan Nanu Kothare Vs Hormasji Bezonji Bamji
Bombay High Court · AIR 1927 Bom 187 : (1927) 29 BOMLR 207 : (1927) ILR (Bom) 342
Contract Act, 1872 — Section 239