High Courts11 Aug 1926
M. A. Ananthalwar and Another Vs Narayana Prasad and Another
Madras High Court · AIR 1927 Mad 190 : (1926) 24 LW 836
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,258 of 61,517
High Courts11 Aug 1926
Periya Karupan Chettiar and Others Vs Somasundaram Chetti and Another
Madras High Court · AIR 1927 Mad 67 : (1926) 51 MLJ 661
High Courts11 Aug 1926
(Noothalapati) Ankama Naidu Vs (Noothalapati) Beeki Naidu
Madras High Court · AIR 1927 Mad 449
High Courts10 Aug 1926
Mahadeo Rao and Others Vs Pargash Rai and Others
Patna High Court · AIR 1927 Patna 43
High Courts10 Aug 1926Dismissed
Gulab Singh and Another Vs Emperor
Allahabad High Court · AIR 1927 All 112
Penal Code, 1860 (IPC) — Section 430
High Courts10 Aug 1926
(Duvvuri) Subramaniam and Another Vs (Duvvuri) Lakshminarasamma
Madras High Court · AIR 1927 Mad 213
High Courts10 Aug 1926
Bhaskaruni Venkatanarayana Vs Bhaskaruni Lakshmibayamma
Madras High Court · AIR 1927 Mad 98 : (1926) 24 LW 762
High Courts10 Aug 1926
Sadasivan Pillai Vs Shanmugam Pillai and Others
Madras High Court · AIR 1927 Mad 126 : (1927) 25 LW 119
High Courts10 Aug 1926
Alavandar Gramani Vs Danakoti Ammal and Others
Madras High Court · AIR 1927 Mad 383
High Courts09 Aug 1926
Narayan Putapa Chandragatgi Vs Vaikunt Subaya Sonde
Bombay High Court · (1926) 28 BOMLR 1245 : (1927) ILR (Bom) 67
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(d)
High Courts09 Aug 1926
Narayan Putapa Chandragatgi and Others Vs Vaikunt Subaya Sonde
Bombay High Court · AIR 1927 Bom 1
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1
High Courts09 Aug 1926
Firangi Rai and Others Vs Chheddi Pandey and Others
Patna High Court · 97 Ind. Cas. 302
Bengal Tenancy Act, 1885 — Section 87, 89
High Courts09 Aug 1926
Gopalcharjya Goswami Vs Bhim Kali Chaudhury and Others
Patna High Court · AIR 1927 Patna 49
Limitation Act, 1908 — Article 144, 134
High Courts09 Aug 1926
Achhut Rai and Another Vs Emperor
Allahabad High Court · AIR 1927 All 75
Penal Code, 1860 (IPC) — Section 194
High Courts09 Aug 1926
Paruchuri Rattamma Vs Surugutchi Seshachalam Sarma and Others
Madras High Court · AIR 1927 Mad 502 : 101 Ind. Cas. 806 : (1927) 52 MLJ 520
Transfer of Property Act, 1882 — Section 52
High Courts06 Aug 1926
Vaidyanatha Aiyar and Others Vs Yogambal Ammal and Others
Madras High Court · AIR 1927 Mad 140 : (1927) ILR (Mad) 441 : (1927) 25 LW 660 : (1926) 51 MLJ 695
High Courts06 Aug 1926
Fakir Prasad Ghose Vs Kripasindhu Pal Bhuti
Calcutta High Court · AIR 1927 Cal 303 : 101 Ind. Cas. 600
Penal Code, 1860 (IPC) — Section 500
High Courts06 Aug 1926Dismissed
Rukmabai Datusa Powar Vs Fakirsa Hanmantsa Chavan
Bombay High Court · AIR 1927 Bom 184 : (1927) 29 BOMLR 230 : (1927) ILR (Bom) 158 : 101 Ind. Cas. 49
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 98