High Courts03 Aug 1926
(Bolla) Venkata Reddy and Others Vs Gadi Linga Reddy
Madras High Court · AIR 1927 Mad 1060
Criminal Procedure Code, 1898 (CrPC) — Section 195
JUDGMENT DATABASE
Search 12,30,310 Indian judgments.
12,30,310 judgments in All Courts · page 59,259 of 61,516
High Courts03 Aug 1926
Chitrala Ramiah Vs Natukula Ramiah and Another
Madras High Court · AIR 1927 Mad 778 : (1927) ILR (Mad) 839 : (1927) 26 LW 113 : (1927) 53 MLJ 265
Criminal Procedure Code, 1898 (CrPC) — Section 344
High Courts03 Aug 1926
Nagur Pichai Rowther by his Power Agent Subramania Pillai Vs Rakkappa and Others
Madras High Court · 100 Ind. Cas. 202
High Courts02 Aug 1926
Barjorji Shapurji Vs Shripatprasadji Viharilalji Acharya
Bombay High Court · AIR 1927 Bom 145 : (1927) 29 BOMLR 215
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts02 Aug 1926Allowed
Jai Singh and others Vs King-Emperor
Patna High Court · (1926) 08 PAT CK 0005
High Courts02 Aug 1926
Govindan Nayar and Another Vs Koipunthil Ammed and Others
Madras High Court · AIR 1927 Mad 92 : (1927) 25 LW 327
High Courts02 Aug 1926
Golla Kondamma and Others Vs Golla Chinna Subba Reddi and Others
Madras High Court · AIR 1927 Mad 160
High Courts02 Aug 1926
Mannattil Krishnah Nair Vs Sivaramakrishna Pattar and Others
Madras High Court · AIR 1927 Mad 73 : (1926) 24 LW 691
High Courts02 Aug 1926
In Re: V. Ramanadham
Madras High Court · (1927) ILR (Mad) 834 : (1927) 25 LW 176 : (1927) 52 MLJ 207
Factories Act, 1948 — Section 41
High Courts02 Aug 1926
Govindasami Chettiar Vs K. Kothandapani Chettiar and Another
Madras High Court · AIR 1927 Mad 111 : (1926) 24 LW 766 : (1927) 52 MLJ 203
High Courts02 Aug 1926
M.E. Singaravelu Mudali and Another Vs Balasubramania Mudali and Others
Madras High Court · AIR 1926 Mad 1126 : 97 Ind. Cas. 938 : (1926) 24 LW 421
High Courts30 Jul 1926
Debendra Lal Khan Vs Secretary of State for India
Calcutta High Court · AIR 1927 Cal 403 : 103 Ind. Cas. 13
High Courts30 Jul 1926
P.K. Chakravarty Vs Emperor
Calcutta High Court · 97 Ind. Cas. 738
Criminal Procedure Code, 1898 (CrPC) — Section 108Penal Code, 1860 (IPC) — Section 153A
High Courts30 Jul 1926Allowed
Karnal Nayan Prasad Sinha and others Vs Ram Nayan Prasad Sinha and others
Patna High Court · (1926) 07 PAT CK 0002
High Courts30 Jul 1926
Lakshmi Ammal Vs Devadasi Nayadu and Others
Madras High Court · AIR 1927 Mad 1114
High Courts30 Jul 1926
Venkatesayya Vs Perumakkal and Others
Madras High Court · AIR 1927 Mad 1180
Madras Estates Land Act, 1908 — Section 3(5)
High Courts29 Jul 1926
R.M. Raman Chettiar Vs Tirugnanasambandam Pillai and Others
Madras High Court · AIR 1927 Mad 230 : (1927) ILR (Mad) 217 : (1927) 25 LW 25 : (1926) 51 MLJ 869
High Courts29 Jul 1926
Chanvirgavda Shivangavda Patil Vs The District Magistrate, Dharwar
Bombay High Court · AIR 1927 Bom 91 : 100 Ind. Cas. 575
Lunacy Act, 1912 — Section 88
High Courts29 Jul 1926
Rasul Khan Vs Emperor
Calcutta High Court · AIR 1927 Cal 61
Criminal Procedure Code, 1898 (CrPC) — Section 516(a)Penal Code, 1860 (IPC) — Section 411, 479