High Courts29 Jul 1926
Provident Fund Committee of East Indian Ry. Co. Vs R.F. Johnson
Patna High Court · AIR 1927 Patna 93
JUDGMENT DATABASE
Search 12,30,310 Indian judgments.
12,30,310 judgments in All Courts · page 59,260 of 61,516
High Courts29 Jul 1926
Ganesh Dass-Bisheshwar Lal Vs East Indian Railway Company
Patna High Court · AIR 1927 Patna 193 : 102 Ind. Cas. 403
Contract Act, 1872 — Section 151, 152, 161Penal Code, 1860 (IPC) — Section 151, 152, 161Railways Act, 1989 — Section 72, 76
High Courts29 Jul 1926
Bhagwan Das Vs Emperor
Allahabad High Court · AIR 1927 All 116
Penal Code, 1860 (IPC) — Section 500
High Courts29 Jul 1926
Lachmi Narain Vs Ram Bharosey
Allahabad High Court · AIR 1926 All 764 : 97 Ind. Cas. 500
Easements Act, 1882 — Section 28
High Courts29 Jul 1926
Nagaiya Naidu and Another Vs Ekambara Chettiar
Madras High Court · AIR 1926 Mad 1142 : 97 Ind. Cas. 796
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts29 Jul 1926
Ponnuswami Goundan Vs Vellayana Rowther and Another
Madras High Court · AIR 1926 Mad 1177 : (1926) 24 LW 667
High Courts28 Jul 1926
Valliakkal and Another Vs Karuppa Goundan
Madras High Court · 97 Ind. Cas. 920 : (1926) 51 MLJ 464
Specific Relief Act, 1877 — Section 31Evidence Act, 1872 — Section 92
High Courts28 Jul 1926Allowed
Madhav Prabhakar Oka Vs Balaji Govind Joshi
Bombay High Court · AIR 1927 Bom 123 : (1927) 29 BOMLR 75 : (1927) ILR (Bom) 143
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 15, 146
High Courts28 Jul 1926Dismissed
Sursingji Dajiraj Thakorsaheb Vs The Secretary of State for India
Bombay High Court · (1926) 28 BOMLR 1213
Bombay Land Revenue Code, 1879 — Section 45(2)Evidence Act, 1872 — Section 124Limitation Act, 1908 — Article 120
High Courts28 Jul 1926
R.S. Naidu Vs J. Ramier
Madras High Court · AIR 1926 Mad 947 : 97 Ind. Cas. 450 : (1926) 24 LW 863 : (1926) 51 MLJ 701
High Courts28 Jul 1926
(Nalam) Lakshmikanthan and Another Vs V.T. Narayanaswami Iyer and Another
Madras High Court · AIR 1926 Mad 1109
High Courts27 Jul 1926
Vallabhdas Narandas and Co. Vs Keshavlal Himatlal
Bombay High Court · AIR 1927 Bom 428 : (1927) 29 BOMLR 660
Arbitration Act, 1899 — Section 11, 15
High Courts27 Jul 1926
Ishwari Prasad Chaudhari and Others Vs Dulhin Gunjeshwari Devi
Patna High Court · AIR 1927 Patna 422
Privy Council27 Jul 1926
William Arratoon Lucas Vs Bank of Bengal and others
Privy Council · (1926) AIR(PC) 129
High Courts27 Jul 1926Dismissed
Jia Lal and Others Vs Emperor
Allahabad High Court · AIR 1927 All 108
Penal Code, 1860 (IPC) — Section 302
High Courts27 Jul 1926Dismissed
Ram Rekha Singh and Others Vs Ganga Prasad Mukaraddhwaj and Others
Allahabad High Court · (1926) 07 AHC CK 0027
High Courts27 Jul 1926Dismissed
Emperor Vs Bhairon and Others
Allahabad High Court · AIR 1927 All 50 : (1927) ILR (All) 240 : 97 Ind. Cas. 428
Criminal Procedure Code, 1898 (CrPC) — Section 109
High Courts27 Jul 1926
Husain Vs Notified Area
Allahabad High Court · AIR 1927 All 131 : 97 Ind. Cas. 432
High Courts27 Jul 1926
Girjanandan Vs Hanumandas
Allahabad High Court · AIR 1927 All 1 : (1927) ILR (All) 25
General Clauses Act, 1897 — Section 5Succession Act, 1925 — Section 50Transfer of Property Act, 1882 — Section 59
High Courts27 Jul 1926
Mariammal and Another Vs Augustine Roy and Others
Madras High Court · AIR 1927 Mad 170