High Courts15 Jul 1926Dismissed
Jaswant Rai Vs J. Luck and Others
Allahabad High Court · AIR 1926 All 746
Cantonments (House Accommodation) Act, 1923 — Section 19(1)
JUDGMENT DATABASE
Search 12,30,272 Indian judgments.
12,30,272 judgments in All Courts · page 59,262 of 61,514
High Courts15 Jul 1926Dismissed
Sheo Dayal Nirajan Lal Vs Great Indian Peninsula Railway Company
Allahabad High Court · (1926) 07 AHC CK 0031
High Courts15 Jul 1926
Jagadish Prasad and Others Vs Sri Dhar
Allahabad High Court · AIR 1927 All 60 : 97 Ind. Cas. 503
Transfer of Property Act, 1882 — Section 41
High Courts15 Jul 1926
Seth Jaswant Rai Vs Major J. Luck and Others
Allahabad High Court · 97 Ind. Cas. 71
Cantonments (House Accommodation) Act, 1923 — Section 19(1), 21
High Courts14 Jul 1926
Ranmaya Gaorangini Vs Betty Mahbert and Others
Calcutta High Court · AIR 1927 Cal 207
Succession Act, 1925 — Section 250
High Courts14 Jul 1926
Nasib Ali Vs Wajed Ali
Calcutta High Court · AIR 1927 Cal 197
Registration Act, 1877 — Section 49
High Courts14 Jul 1926
Jatindra Nath Bhattacharyya Vs Manindra Nath Bhattacharyya and Others
Calcutta High Court · AIR 1927 Cal 52
Government of India Act, 1915 — Section 107
High Courts14 Jul 1926Dismissed
Maharaj Bhanudas Narayanboa Gosavi Vs Krishnabai Chintaman Deshpande
Bombay High Court · (1926) 28 BOMLR 1225
Evidence Act, 1872 — Section 35, 78(6)
High Courts14 Jul 1926
Maini Missir Vs Emperor
Patna High Court · AIR 1927 Patna 111 : 100 Ind. Cas. 961
Criminal Procedure Code, 1898 (CrPC) — Section 12, 13, 14, 144, 15Penal Code, 1860 (IPC) — Section 172, 188
High Courts13 Jul 1926
Irangauda Shidramgauda Patil Vs Irbasappa Gangappa Dalal and Others
Bombay High Court · AIR 1927 Bom 84
High Courts13 Jul 1926
Lakhi Nath Bera and Others Vs Nabadwip Chandra Nandi and Others
Calcutta High Court · AIR 1927 Cal 268
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts13 Jul 1926
Anukal Chandra Chakravarti and Others Vs The Chairman of the Dacca District Board
Calcutta High Court · 113 Ind. Cas. 24
High Courts13 Jul 1926Dismissed
Irangauda Shidramgauda Patil Vs Irbasappa Gangappa Dalal
Bombay High Court · (1926) 28 BOMLR 1516 : (1927) ILR (Bom) 31
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5
High Courts13 Jul 1926
Rai Brinandan Parshad and Others Vs Mahabir Prasad and Others
Patna High Court · AIR 1927 Patna 142
Evidence Act, 1872 — Section 78(2)Limitation Act, 1908 — Article 176, 178
High Courts13 Jul 1926
The Hon''ble Maharaja Kesho Prasad Singh Vs Kirtarath and Others
Patna High Court · AIR 1926 Patna 577 : 97 Ind. Cas. 282
High Courts13 Jul 1926
Darbari Lal Vs Khetra Chandra Mitra and Others
Patna High Court · AIR 1927 Patna 41
Transfer of Property Act, 1882 — Section 59
High Courts13 Jul 1926
Chote Lal Nand Kishore Nath Shah Deo Vs Tula Singh and Others
Patna High Court · AIR 1926 Patna 561
Chotanagpur Tenancy Act, 1908 — Section 71Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts13 Jul 1926
Kashi Ram-Karoo Ram Vs East Indian Railway Co.
Patna High Court · AIR 1927 Patna 9
High Courts13 Jul 1926Disposed Off
Mangalia Vs King-Emperor
Allahabad High Court · AIR 1927 All 119
Penal Code, 1860 (IPC) — Section 302