High Courts29 Jun 1926
East Indian Railway Co. Ltd. Vs Kedarnath Seth and Another
Patna High Court · AIR 1927 Patna 344
Railways Act, 1890 — Section 80
JUDGMENT DATABASE
Search 12,30,197 Indian judgments.
12,30,197 judgments in All Courts · page 59,264 of 61,510
High Courts29 Jun 1926Dismissed
Dhaneshwar Tewari Vs Antu Tewari and Others
Allahabad High Court · AIR 1927 All 115
High Courts29 Jun 1926Dismissed
Tejpal and Another Vs Kalyan and Another
Allahabad High Court · 97 Ind. Cas. 256
Transfer of Property Act, 1882 — Section 93
High Courts29 Jun 1926
Abdul Majid Vs Nageshar Dat and Others
Allahabad High Court · (1926) 06 AHC CK 0016
High Courts28 Jun 1926
In Re: Ganesh Das Aurora
Calcutta High Court · AIR 1926 Cal 1056 : 97 Ind. Cas. 247
Evidence Act, 1872 — Section 108
High Courts28 Jun 1926Allowed
Hahibar Rahaman Vs Ali Azahar and others
Calcutta High Court · (1926) 06 CAL CK 0020
High Courts28 Jun 1926
Sursingji Dajiraj Thakorsaheb Vs Secretary of State
Bombay High Court · AIR 1926 Bom 590
Evidence Act, 1872 — Section 124
High Courts28 Jun 1926
Pukhraj Jeshraj Marwadi Vs Jamsetji Rustum Irani
Bombay High Court · AIR 1927 Bom 63
Conveyancing Act, 1881 — Section 70
High Courts28 Jun 1926
Shivaji Sayaji Gaokar Vs Vithal Narayan Mirashi and Others
Bombay High Court · AIR 1927 Bom 53
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts28 Jun 1926
The Administrator General of Bombay Vs Haji Sultanalli Sushtary and Company
Bombay High Court · AIR 1927 Bom 255 : (1927) 29 BOMLR 396
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 18
High Courts28 Jun 1926Dismissed
Shivaji Sayaji Gaokar Vs Vithal Narayan Mirashi
Bombay High Court · (1926) 28 BOMLR 1367
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 7, 47
High Courts28 Jun 1926
Musammat Razia Begum Vs Shaikh Muhammad Daud
Patna High Court · 96 Ind. Cas. 558
Criminal Procedure Code, 1898 (CrPC) — Section 145Evidence Act, 1872 — Section 92
High Courts28 Jun 1926Dismissed
Raj Ballaw Prasad Vs Dalip Narain Singh and Others
Allahabad High Court · AIR 1926 All 718 : 97 Ind. Cas. 344
High Courts28 Jun 1926
Mt. Rahiman Bibi Vs Fazal
Allahabad High Court · AIR 1927 All 56 : (1926) ILR (All) 834
High Courts28 Jun 1926Dismissed
Darbari Singh and Others Vs Ram Murat Singh
Allahabad High Court · AIR 1927 All 98
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts28 Jun 1926
Sahdeo Singh and Others Vs Melhu Singh and Others
Allahabad High Court · (1926) 06 AHC CK 0011
High Courts26 Jun 1926
Emperor Vs Dharala Mangal Jama
Bombay High Court · (1926) 28 BOMLR 1040
Bombay District Municipal Act, 1901 — Section 155
High Courts26 Jun 1926
Emperor Vs Dharala Mungal Jama
Bombay High Court · AIR 1926 Bom 526
Bombay District Municipal Act, 1901 — Section 155