High Courts15 Jun 1926Dismissed
Shravan Shahasing Patil Vs Fattu Valad Saydu Musalman
Bombay High Court · (1926) 28 BOMLR 1357
Limitation Act, 1963 — Article 144
JUDGMENT DATABASE
Search 12,30,147 Indian judgments.
12,30,147 judgments in All Courts · page 59,265 of 61,508
High Courts15 Jun 1926
Anwar Ali Vs Chairman, Deogar Municipality
Patna High Court · AIR 1926 Patna 449
Bihar and Orissa Municipal Act, 1922 — Section 136(1), 192Criminal Procedure Code, 1898 (CrPC) — Section 439
Privy Council15 Jun 1926
Saiyid Jowai Hussain Vs Gendan Singh, since deceased, and others
Privy Council · (1926) AIR(PC) 93
High Courts15 Jun 1926Disposed Of
Sita Ram and Others Vs King-Emperor
Allahabad High Court · AIR 1927 All 52
Civil Procedure Code, 1908 (CPC) — Section 66
High Courts15 Jun 1926Allowed
Sheo Prasad Vs Balwant Singh and Others
Allahabad High Court · (1926) 06 AHC CK 0042
High Courts15 Jun 1926Dismissed
Jugal Kishore and Others Vs Khuda Bux and Others
Allahabad High Court · AIR 1927 All 96
High Courts15 Jun 1926Disposed Of
Ram Sahai Singh Vs Debi Din
Allahabad High Court · (1926) 06 AHC CK 0030
High Courts15 Jun 1926
Laiq Singh Vs Jagdish Singh and Another
Allahabad High Court · AIR 1927 All 62 : (1926) ILR (All) 815
High Courts14 Jun 1926
Golam Rahman Mondal Vs Sm. Sabekjan Bibi
Calcutta High Court · AIR 1926 Cal 1091
High Courts14 Jun 1926
Golam Rahaman Mondal Vs Srimati Sabekjan Bibi
Calcutta High Court · 97 Ind. Cas. 762
Registration Act, 1908 — Section 77
High Courts14 Jun 1926
Maharaj Bhanudas Narayanboa Gosavi Vs Krishnabai Chintaman Deshpande
Bombay High Court · AIR 1927 Bom 11 : (1926) ILR (Bom) 716
Evidence Act, 1872 — Section 114, 78, 79
High Courts14 Jun 1926Dismissed
Dwarka Singh and Others Vs Sheo Shankar Singh and Others
Allahabad High Court · (1926) 06 AHC CK 0050
High Courts14 Jun 1926Dismissed
Nihal and Others Vs King-Emperor
Allahabad High Court · (1926) 06 AHC CK 0022
High Courts10 Jun 1926
Ashutosh Lahiri Vs Chandi Charan Mitra
Calcutta High Court · AIR 1927 Cal 179
Transfer of Property Act, 1882 — Section 106
High Courts10 Jun 1926Allowed
Harkisandas Bhagvandas Vs Bai Dhanu
Bombay High Court · (1926) 28 BOMLR 954
Transfer of Property Act, 1882 — Section 14
High Courts10 Jun 1926Allowed
Birdichand Dhondiram Marwadi Vs Badesaheb Bahamiya
Bombay High Court · (1926) 28 BOMLR 1322
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 12Limitation Act, 1963 — Article 182
High Courts10 Jun 1926
Harkisandas Bhagvandas and Others Vs Bai Dhanu
Bombay High Court · AIR 1926 Bom 497
Transfer of Property Act, 1882 — Section 54
High Courts10 Jun 1926
Thirathman Jha and Others Vs Mt. Gunjeswari Kuar and Others
Patna High Court · AIR 1926 Patna 529
High Courts10 Jun 1926
Thirathaman Jha and Others Vs Musammat Gunjeswari Kuer and Others
Patna High Court · 96 Ind. Cas. 571
High Courts10 Jun 1926
Durga Singh Vs Musammat Ram Dasi Kuar and Dipan Singh and Others
Patna High Court · AIR 1926 Patna 503 : 96 Ind. Cas. 569
Bengal Tenancy Act, 1885 — Section 148A, 43