High Courts10 Jun 1926
Thirathaman Jha and Others Vs Musammat Gunjeswari Kuer and Others
Patna High Court · 96 Ind. Cas. 571
JUDGMENT DATABASE
Search 12,30,149 Indian judgments.
12,30,149 judgments in All Courts · page 59,266 of 61,508
High Courts10 Jun 1926
Durga Singh Vs Musammat Ram Dasi Kuar and Dipan Singh and Others
Patna High Court · AIR 1926 Patna 503 : 96 Ind. Cas. 569
Bengal Tenancy Act, 1885 — Section 148A, 43
High Courts09 Jun 1926
Khushal Jeram Vs Emperor
Bombay High Court · (1926) ILR (Bom) 680 : 97 Ind. Cas. 671
Criminal Procedure Code, 1898 (CrPC) — Section 537Penal Code, 1860 (IPC) — Section 354
High Courts09 Jun 1926
Raja Promode Nath Roy and Others Vs Secretary of State for India and Others
Calcutta High Court · AIR 1927 Cal 182
High Courts09 Jun 1926
Emperor Vs Khushal Jeram
Bombay High Court · AIR 1926 Bom 534
Criminal Procedure Code, 1898 (CrPC) — Section 562
High Courts09 Jun 1926
The Chairman of the Tikari Municipalty Vs Nawab Alam Ara Begum @ Moghul Saheba
Patna High Court · AIR 1926 Patna 547 : 96 Ind. Cas. 444
Bengal Municipal Act, 1932 — Section 113, 114, 363
High Courts09 Jun 1926
Pandit Dhanukdhari Tewari and Others Vs Mani Sonar and Others
Patna High Court · AIR 1927 Patna 123 : 100 Ind. Cas. 913
High Courts09 Jun 1926Disposed Of
Lalta Prashad Vs Jagdish Narain and Others
Allahabad High Court · (1926) 06 AHC CK 0048
High Courts09 Jun 1926Dismissed
Faqir Julaha Vs King-Emperor
Allahabad High Court · AIR 1926 All 711
Penal Code, 1860 (IPC) — Section 500
High Courts09 Jun 1926Dismissed
Sukhnandan Lal Vs King-Emperor
Allahabad High Court · AIR 1926 All 719
High Courts09 Jun 1926
Hashmat Hussain and Others Vs Siddiq Hasan and Others
Allahabad High Court · AIR 1927 All 128
Civil Procedure Code, 1908 (CPC) — Section 11(6)
High Courts08 Jun 1926
Secretary of State Vs Indoorai Bhaurai Desai and Others
Bombay High Court · AIR 1927 Bom 40
Evidence Act, 1872 — Section 114
High Courts08 Jun 1926Allowed
The Secretary of State for India Vs Indoorai Bhaurai Desai
Bombay High Court · (1926) 28 BOMLR 1308 : (1926) ILR (Bom) 698
Evidence Act, 1872 — Section 114
High Courts07 Jun 1926Dismissed
Basaya Nurndaya Dhandvati Vs Murgaya Somaya Jangin
Bombay High Court · (1926) 28 BOMLR 1184
Bombay District Municipal Act, 1901 — Section 26(5)
High Courts07 Jun 1926Dismissed
Emperor Vs Jorabhai Kisabhai
Bombay High Court · (1926) ILR (Bom) 783
Criminal Procedure Code, 1898 (CrPC) — Section 193, 196, 218, 369, 430
High Courts07 Jun 1926
Basaya Nurndaya Dhandvati and Others Vs Murgaya Somaya Jangin and Others
Bombay High Court · AIR 1926 Bom 576
Bombay District Municipal Act, 1901 — Section 26(5)
High Courts07 Jun 1926
Aklu and Another Vs King-Emperor
Patna High Court · AIR 1926 Patna 446
Motor Vehicles Act, 1988 — Section 16, 8
High Courts07 Jun 1926
Sardar Singh and Others Vs Mt. Bal Kuer and Others
Allahabad High Court · AIR 1927 All 145
Evidence Act, 1872 — Section 114(d)
High Courts04 Jun 1926
Emperor Vs Vishvanath Nana Karpe and Others
Bombay High Court · AIR 1926 Bom 535
Bombay District Municipal Act, 1901 — Section 90