High Courts02 Jun 1926Dismissed
Ramchandra Bajaji Bhandgire Vs Shripati Subhaji Bhandgire
Bombay High Court · (1926) 28 BOMLR 1258
Transfer of Property Act, 1882 — Section 63
JUDGMENT DATABASE
Search 12,30,123 Indian judgments.
12,30,123 judgments in All Courts · page 59,267 of 61,507
High Courts02 Jun 1926
Madhab Poddar Vs Lall Singh Bhumij
Patna High Court · AIR 1926 Patna 403 : 97 Ind. Cas. 175
Chotanagpur Tenancy Act, 1908 — Section 139(4), 46(4)
High Courts02 Jun 1926Allowed
Bindraban Vs G.I.P. Ry. Co.
Allahabad High Court · (1926) 06 AHC CK 0020
High Courts02 Jun 1926Dismissed
Firm Manik Chand Tota Ram Vs E.I. Railway and Another
Allahabad High Court · AIR 1926 All 724
High Courts02 Jun 1926
Tasadduq Husain Vs Chaturbhuj
Allahabad High Court · AIR 1927 All 63 : 97 Ind. Cas. 483
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts01 Jun 1926
Chanderchoor Deo and Others Vs Banwari Lall and Others
Patna High Court · AIR 1927 Patna 35
High Courts01 Jun 1926
Hira Lal Vs Sarabjit Kamkar and Another
Patna High Court · AIR 1926 Patna 498 : 96 Ind. Cas. 442
High Courts01 Jun 1926Allowed
Raja Rai and Others Vs Ram Autar Rai and Another and Timal and Others
Allahabad High Court · 96 Ind. Cas. 783
High Courts01 Jun 1926Dismissed
Tawassul Hussain Vs Abrar Hussain and Others
Allahabad High Court · AIR 1927 All 225 : (1927) ILR (All) 3
High Courts01 Jun 1926Dismissed
Saktu Mal Vs Har Prasad and Others
Allahabad High Court · 97 Ind. Cas. 416
Partition Act, 1893 — Section 4
High Courts01 Jun 1926Disposed Of
Mt. Mohammadi Bibi Vs Kashi Upadhya and Others
Allahabad High Court · AIR 1926 All 725(1)
General Clauses Act, 1897 — Section 6Transfer of Property Act, 1882 — Section 59, 91
High Courts01 Jun 1926Dismissed
Gundi Lal Vs Basdeo and Others
Allahabad High Court · (1926) 06 AHC CK 0025
High Courts31 May 1926
Mohini Mohan Banerjee and Others Vs Secretary of State
Calcutta High Court · AIR 1927 Cal 298 : 101 Ind. Cas. 537
High Courts31 May 1926
Asutosh Ghosh and Another Vs Indu Bhusan Ghose
Calcutta High Court · AIR 1927 Cal 158
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 21, 151
High Courts31 May 1926
Raj Gopal Acharjya Goswami Vs Upendra Acharjya Goswami
Patna High Court · AIR 1926 Patna 528 : 96 Ind. Cas. 437
Chotanagpur Tenancy Act, 1908 — Section 258
High Courts31 May 1926Dismissed
Jagannath Vs Gauri Shankar and Others
Allahabad High Court · AIR 1926 All 670
Transfer of Property Act, 1882 — Section 58
High Courts31 May 1926
Hadi Husain and Others Vs Nasir Uddin Haider and Another
Allahabad High Court · (1926) 05 AHC CK 0025
High Courts31 May 1926
In Re: Abdul Hasan Jauhar and Another
Allahabad High Court · (1926) 05 AHC CK 0001
High Courts28 May 1926
Bodha Ganderi Vs Ashloke Singh and Others
Patna High Court · AIR 1927 Patna 1
Transfer of Property Act, 1882 — Section 3