High Courts14 May 1926
Raghunandan Prasad Vs Mahabir Mahton and Another and Musammat Sakli Kuer and Another
Patna High Court · AIR 1926 Patna 545 : 96 Ind. Cas. 448
Evidence Act, 1872 — Section 167
JUDGMENT DATABASE
Search 12,30,072 Indian judgments.
12,30,072 judgments in All Courts · page 59,269 of 61,504
High Courts14 May 1926
Bhuplal Sahu Vs Bhekha Mahto
Patna High Court · 96 Ind. Cas. 1036
Chotanagpur Tenancy Act, 1908 — Section 139(5), 139A
High Courts14 May 1926
Badri Narain and Others Vs East Indian Railway and Another
Patna High Court · AIR 1927 Patna 23
Limitation Act, 1963 — Section 5
High Courts14 May 1926Dismissed
Amin Chand Vs Yad Ram and Another
Allahabad High Court · AIR 1926 All 537(1)
High Courts14 May 1926Dismissed
Moti Shah Vs Ghandharp Singh
Allahabad High Court · (1926) 05 AHC CK 0035
High Courts14 May 1926
Kasumari Das Vs Makku and Others
Allahabad High Court · AIR 1927 All 227 : (1927) ILR (All) 1
Succession Certificate Act, 1889 — Section 4
High Courts14 May 1926Dismissed
Sheobaran Singh Vs Nirotam Singh and Others
Allahabad High Court · (1926) 05 AHC CK 0007
High Courts13 May 1926
Mt. Ammole Kuer Vs Kamla Dutt Misir and Another
Patna High Court · AIR 1926 Patna 392
High Courts13 May 1926Dismissed
Lalta Prasad and Another Vs Rohilkhand and Kamaun Railway
Allahabad High Court · (1926) 05 AHC CK 0037
High Courts13 May 1926
Mahtab Singh Vs Hub Lal and Another
Allahabad High Court · (1926) 05 AHC CK 0016
High Courts12 May 1926
Ram Karan Mahto Vs Dahur Mahton and Bilas Mahto
Patna High Court · AIR 1926 Patna 490 : 96 Ind. Cas. 231
Transfer of Property Act, 1882 — Section 83, 84
High Courts12 May 1926Dismissed
Partab Singh and Others Vs Emperor
Allahabad High Court · AIR 1926 All 705
High Courts12 May 1926Dismissed
(Syed) Sibt Mohammad Vs Mohammad Hameed and Others
Allahabad High Court · (1926) 05 AHC CK 0015
High Courts12 May 1926Dismissed
Musammat Daulat Bibi and Others Vs B. Gajadhar Prasad Singh and Others
Allahabad High Court · (1926) 05 AHC CK 0005
High Courts12 May 1926
Deo Nandan Singh and Another Vs Har Shanker Prasad Shukul and Another
Allahabad High Court · 96 Ind. Cas. 172
High Courts11 May 1926
Manindra Nath Roy Choudhury and Others Vs Rasik Lal Pakhira
Calcutta High Court · AIR 1927 Cal 69 : 97 Ind. Cas. 463
Provincial Insolvency Act, 1920 — Section 24
High Courts11 May 1926
Iswar Chandra Agradani and Others Vs Jogendra Lal Roy
Calcutta High Court · AIR 1927 Cal 126
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts11 May 1926
Achutanand Jha and Others Vs Surjanarain Jha and Others
Patna High Court · AIR 1926 Patna 427
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
Privy Council11 May 1926
Lakshman Chandra Mandal Vs Takim Dhali and others
Privy Council · (1926) AIR(PC) 118
High Courts11 May 1926Allowed
Kunwar Kalyan Vs Mehin Lal Kamdar and Others
Allahabad High Court · 96 Ind. Cas. 564
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2