High Courts11 May 1926Allowed
Kunwar Kalyan Vs Mehin Lal Kamdar and Others
Allahabad High Court · 96 Ind. Cas. 564
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2
JUDGMENT DATABASE
Search 12,30,073 Indian judgments.
12,30,073 judgments in All Courts · page 59,270 of 61,504
High Courts11 May 1926
(Kunwar) Kalyan Vs Mehin Lal Kamdar and Others
Allahabad High Court · AIR 1926 All 729
High Courts11 May 1926
Rajendra Kisor Saran Singh Vs Dr. Ibrahim Husain and Others
Allahabad High Court · (1926) 05 AHC CK 0009
High Courts10 May 1926
Upendra Nath Chattopadhya and Others Vs Radha Govinda Bandopadhyay
Calcutta High Court · AIR 1927 Cal 189
Bengal Tenancy Act, 1885 — Section 105, 105A
High Courts10 May 1926
Bharasa Now Vs Sukhdeo and Others
Calcutta High Court · 97 Ind. Cas. 62
Criminal Procedure Code, 1898 (CrPC) — Section 250, 422, 545Penal Code, 1860 (IPC) — Section 323
Privy Council10 May 1926
Raja Dhakeshwar Prasad Narain Singh Vs Mt. Gulab Kuer and others
Privy Council · (1926) AIR(PC) 60
High Courts07 May 1926
Ramalinga Mudaliar (died) and Others Vs S.R. Muthuswami Aiyar and Sons
Madras High Court · AIR 1927 Mad 99 : (1926) 24 LW 782 : (1926) 51 MLJ 765
High Courts07 May 1926
P. Mahadeva Iyer and Others Vs Municipal Council, Kumbakonam
Madras High Court · AIR 1927 Mad 241 : (1927) 25 LW 329
High Courts07 May 1926
Ashutosh Ganguly Vs E.L. Watson
Calcutta High Court · AIR 1927 Cal 149
Presidency Towns Insolvency Act, 1909 — Section 102
High Courts07 May 1926
Mabarek Fakir Vs Bhuban Mohan Ghose and Others
Calcutta High Court · 97 Ind. Cas. 728
Limitation Act, 1963 — Section 4, 5
High Courts07 May 1926
Jadab Chandra Poddar Vs Rameshwar Marwari
Patna High Court · AIR 1930 Patna 308
Civil Procedure Code, 1908 (CPC) — Section 148, 47
High Courts07 May 1926
D. Jageshar Jha and Another Vs Mahtab Singh and Others
Patna High Court · 96 Ind. Cas. 440
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts07 May 1926Allowed
Mt. Qudrat-Un-Nissa Bibi Vs Abdul Rashid and Another
Allahabad High Court · (1926) 05 AHC CK 0059
High Courts07 May 1926Dismissed
Salimuddin Vs Saiduddin and Others
Allahabad High Court · AIR 1926 All 674
High Courts06 May 1926
Sannidhi Gundayya Vs Illoori Subbayya and Another
Madras High Court · (1926) 51 MLJ 663
High Courts06 May 1926
T. S. Raju Chettiar and Another Vs A. Shukoor and Co. and Others
Madras High Court · AIR 1927 Mad 179 : (1927) 25 LW 44
High Courts06 May 1926
Mahanta Bhagaban Das, Shebait of Raghuram Deb Thakur Vs Bisweswar Nath Shaha and Others
Calcutta High Court · 100 Ind. Cas. 302
Bengal Tenancy Act, 1885 — Section 11, 5Transfer of Property Act, 1882 — Section 41, 6
High Courts06 May 1926
Jiban Krishna Mullik Vs Nirupama Gupta and Another
Calcutta High Court · AIR 1926 Cal 1009 : 96 Ind. Cas. 846