High Courts28 Apr 1926Dismissed
Baldeo Saithwar Vs Bindeshri Prasad and Another
Allahabad High Court · AIR 1926 All 639 : 95 Ind. Cas. 844
North Western Provinces Tenancy Act, 1901 — Section 202
JUDGMENT DATABASE
Search 12,30,004 Indian judgments.
12,30,004 judgments in All Courts · page 59,271 of 61,501
High Courts28 Apr 1926Partly Allowed
Sita Ram and Others Vs Sheo Darshan and Another and Bishambhar Nath and Others
Allahabad High Court · 96 Ind. Cas. 197
High Courts28 Apr 1926
Lachmi Narain Das and Another Vs Hirdey Narain and Others
Allahabad High Court · (1926) 04 AHC CK 0014
High Courts28 Apr 1926
(Peetikappurath) Raman Menon and Others Vs (Puthiyatath Peetikappurath) Madhavan Menon and Others
Madras High Court · AIR 1927 Mad 244
High Courts27 Apr 1926
Bireswar Mookherji and Others Vs Srimati Troilokhya Dasi
Calcutta High Court · 96 Ind. Cas. 315
High Courts27 Apr 1926
Umesh Chandra Das Gupta Vs Bipin Behary Pramanik and Another
Calcutta High Court · AIR 1927 Cal 75 : 97 Ind. Cas. 546
Transfer of Property Act, 1882 — Section 106, 50, 50(2)
High Courts27 Apr 1926
Umed Sheikh and Others Vs Emperor
Calcutta High Court · 96 Ind. Cas. 867
Criminal Procedure Code, 1898 (CrPC) — Section 236, 237Penal Code, 1860 (IPC) — Section 201, 302
High Courts27 Apr 1926
Srish Chandra Ray and Others Vs Gaharali Talukdar and Others
Calcutta High Court · AIR 1927 Cal 148 : 97 Ind. Cas. 603
High Courts27 Apr 1926
Maharaja Pratap Udainath Sah Deo Vs Lal Gobind Nath Sah Deo
Patna High Court · AIR 1926 Patna 527
Chotanagpur Tenancy Act, 1908 — Section 139, 139(2)
High Courts27 Apr 1926
Krishnaballabh Sahay Vs His Excellency Sir Henry Wheeler, K.C.S.I., K.C.I.E. Governor of Bihar and Orissa
Patna High Court · AIR 1926 Patna 305 : 96 Ind. Cas. 791
Government of India Act, 1919 — Section 72D
High Courts27 Apr 1926Dismissed
Jado Singh and Others Vs Natthu Singh and Others
Allahabad High Court · (1926) 04 AHC CK 0034
High Courts27 Apr 1926
Tursi Ram and Others Vs Basdeo and Another
Allahabad High Court · (1926) 04 AHC CK 0025
High Courts27 Apr 1926
(Chaudhri) Baldeo Singh Vs King-Emperor
Allahabad High Court · AIR 1926 All 566
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 182
High Courts27 Apr 1926
Partab and Others Vs Nehal Singh
Allahabad High Court · AIR 1926 All 676
Transfer of Property Act, 1882 — Section 45
High Courts27 Apr 1926
Bindeshri Prasad Rao and Another Vs Lalji Chand and Others
Allahabad High Court · (1926) 04 AHC CK 0008
High Courts27 Apr 1926Allowed
Muhammad Inamullah Khan Vs Aisha Bibi
Allahabad High Court · (1926) 04 AHC CK 0003
High Courts26 Apr 1926
Purna Chandra Kundu and Others Vs Manobini Devi
Calcutta High Court · AIR 1927 Cal 156
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100
High Courts26 Apr 1926Dismissed
Phaniram Rathi Vs Ambica Charan Hazra
Calcutta High Court · (1926) 04 CAL CK 0020
High Courts26 Apr 1926
Abdul Alim Vs Abdul Hafez and Others
Calcutta High Court · AIR 1927 Cal 89 : 97 Ind. Cas. 838
Limitation Act, 1963 — Article 179(2), 182(2)
High Courts26 Apr 1926
Subal Chandra Kar and Another Vs Jatindra Mohan Ghose and Another
Calcutta High Court · AIR 1927 Cal 175