High Courts19 Apr 1926
Birendra Kishore Manikya Bahadur Vs Durga Sundari Chowdhurani and Others
Calcutta High Court · AIR 1927 Cal 136
Bengal Tenancy Act, 1885 — Section 7
JUDGMENT DATABASE
Search 12,29,986 Indian judgments.
12,29,986 judgments in All Courts · page 59,273 of 61,500
High Courts19 Apr 1926
Salam Chand Kannyram Vs Bhagwan Das Chilhania
Calcutta High Court · AIR 1926 Cal 1149
High Courts19 Apr 1926
Chairman, District Board, Monghyr Vs Sheodutt Singh
Patna High Court · AIR 1926 Patna 438
Provincial Insolvency Act, 1920 — Section 2(1)(d)
High Courts19 Apr 1926
Achuta Ram and Others Vs Jainandan Tewary and Others
Patna High Court · AIR 1926 Patna 474 : 96 Ind. Cas. 287
Contract Act, 1872 — Section 2
High Courts19 Apr 1926Dismissed
Chaudhari Raghubans Narain Singh Vs Manphal Singh and Others
Allahabad High Court · 95 Ind. Cas. 382
High Courts19 Apr 1926Allowed
Ajudhia Prasad Vs Mathura Prasad
Allahabad High Court · (1926) 04 AHC CK 0035
High Courts16 Apr 1926
Kissen Gopal Karnani Vs Suklal Karnani
Calcutta High Court · AIR 1927 Cal 76
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 8, 151
Privy Council16 Apr 1926
(Maung) Po Kin and another Vs Maung Po Shein
Privy Council · (1926) AIR(PC) 77
High Courts16 Apr 1926Allowed
Kedar Nath Vs Har Govind
Allahabad High Court · AIR 1926 All 605 : 95 Ind. Cas. 913
Contract Act, 1872 — Section 73General Clauses Act, 1897 — Section 3(2)Limitation Act, 1963 — Section 24
High Courts16 Apr 1926
Gopala Padayachi and Others Vs Rajagopal Naidu
Madras High Court · AIR 1926 Mad 1148
Stamp Act, 1899 — Section 36
High Courts16 Apr 1926
Poothakka Nachiar and Others Vs Annamalai Chetty and Others
Madras High Court · AIR 1926 Mad 1173
Transfer of Property Act, 1882 — Section 3
High Courts16 Apr 1926
Ponnaia alias Arulanandudayan and Others Vs The Right Hon'ble the Secretary of State for India in Council
Madras High Court · AIR 1926 Mad 1099 : 97 Ind. Cas. 471 : (1926) 24 LW 513 : (1926) 51 MLJ 338
General Clauses Act, 1897 — Section 3(28)
High Courts16 Apr 1926
Yepuri Venkamma Vs Pabbisetti Parthasarathi and Brothers and Others
Madras High Court · AIR 1926 Mad 1081 : (1926) 24 LW 634 : (1926) 51 MLJ 391
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts16 Apr 1926
Thatha Seetharama Chetty Vs The Administrator-General of Madras
Madras High Court · AIR 1926 Mad 1026 : 97 Ind. Cas. 722 : (1926) 51 MLJ 334
Administrator Generals Act, 1963 — Section 52
High Courts16 Apr 1926
S. Suryanarayana Sastrigal Vs K.S. Viswanatha Ayyar
Madras High Court · 97 Ind. Cas. 1027
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts16 Apr 1926
S. Suryanarayana Sastrigal Vs K.S. Viswanatha Aiyar
Madras High Court · AIR 1926 Mad 1207 : (1926) 24 LW 576
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts16 Apr 1926
Swaminatha Aiyar and Another Vs Ramaswami Aiyar
Madras High Court · AIR 1927 Mad 1155
High Courts15 Apr 1926
Siva Subramania Pillai Vs Poovalingam Pillai
Madras High Court · AIR 1926 Mad 941 : 97 Ind. Cas. 502 : (1926) 24 LW 280
High Courts15 Apr 1926
The Zamindar of Kallikote and Atagada Estates Vs Mongolopur and Others
Madras High Court · AIR 1926 Mad 1047 : 97 Ind. Cas. 921 : (1926) 24 LW 416 : (1926) 51 MLJ 500
Madras Estates Land Act, 1908 — Section 172