High Courts13 Apr 1926
Balgobind Thakur and Others Vs Emperor
Patna High Court · 96 Ind. Cas. 873
Criminal Procedure Code, 1898 (CrPC) — Section 403Penal Code, 1860 (IPC) — Section 147, 148, 324, 325, 379
JUDGMENT DATABASE
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12,29,985 judgments in All Courts · page 59,274 of 61,500
High Courts13 Apr 1926
Chandreshwar Prasad Narain Singh Vs Bisheshwar Prasad Narain Singh
Patna High Court · AIR 1927 Patna 61
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
High Courts13 Apr 1926Dismissed
Panna Lal and Others Vs Roshan Lal
Allahabad High Court · AIR 1927 All 109
Uttar Pradesh Land Revenue Act, 1901 — Section 36
High Courts13 Apr 1926
Lala Johari Mal and Others Vs Chandra Sen and Another
Allahabad High Court · 95 Ind. Cas. 798
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2
High Courts12 Apr 1926
Tanjore Kannammal Vs Tanjore Ramathilakammal and Another
Madras High Court · AIR 1927 Mad 38 : 97 Ind. Cas. 632
High Courts12 Apr 1926
Srimati Bhaba Sundari Devi and Another Vs Aditya Nath Chaudhuri and Others
Calcutta High Court · AIR 1927 Cal 401
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts10 Apr 1926
Navnitlal Chabildas Vs The Scindia Steam Navigation Co. Ltd.
Bombay High Court · AIR 1927 Bom 609 : (1927) 29 BOMLR 1362
Companies Act, 1913 — Section 20
High Courts10 Apr 1926
Baijnath Prasad Singh and Another Vs The Firm of Nand Ram Das and Another
Patna High Court · AIR 1926 Patna 353
High Courts09 Apr 1926
Sripad Vishnu Pandit Vs Secretary of State for India
Bombay High Court · AIR 1926 Bom 581
Penal Code, 1860 (IPC) — Section 124A
High Courts09 Apr 1926
In Re: The Western India Turf Club
Bombay High Court · (1926) 28 BOMLR 1236
Finance Act, 1925 — Section 7Income Tax Act, 1922 — Section 66(2)
High Courts09 Apr 1926
M. S. A. P. L. Palaniappa Chetti Vs S. L. S. Chettiappa Chetti and Another
Madras High Court · AIR 1927 Mad 683
Criminal Procedure Code, 1898 (CrPC) — Section 195(3)(a)
High Courts08 Apr 1926
Sarda Devi Vs Ram Lochan Bhagat and Others
Patna High Court · AIR 1926 Patna 444 : 97 Ind. Cas. 210
High Courts08 Apr 1926
Malik Fazlur Rahman Ahmad and Others Vs Musammat Kokila and Another
Patna High Court · AIR 1926 Patna 320 : 96 Ind. Cas. 446
Bengal Tenancy Act, 1885 — Section 69
High Courts08 Apr 1926Disposed Of
Raja Ram Vs Chhadammi Lal and Another
Allahabad High Court · (1926) 04 AHC CK 0030
High Courts08 Apr 1926
Prem Behari Lal Vs S.B. Billimoria and Co.
Allahabad High Court · AIR 1926 All 524 : (1926) ILR (All) 503 : 95 Ind. Cas. 570
High Courts08 Apr 1926
Maharaj Mathura Prasad Vs Kodari
Allahabad High Court · 95 Ind. Cas. 558
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts08 Apr 1926
Babu Ram Vs Badri Das and Another
Allahabad High Court · (1926) 04 AHC CK 0001
High Courts07 Apr 1926
Raphael Pereira Vs Emperor
Bombay High Court · AIR 1926 Bom 517
Evidence Act, 1872 — Section 25
High Courts07 Apr 1926Disposed Of
Mohamed Sher Khan and Others Vs Chamman Khan and Another
Allahabad High Court · (1926) 04 AHC CK 0015