High Courts26 Apr 1926
Abdul Alim Vs Abdul Hafez and Others
Calcutta High Court · AIR 1927 Cal 89 : 97 Ind. Cas. 838
Limitation Act, 1963 — Article 179(2), 182(2)
JUDGMENT DATABASE
Search 12,30,006 Indian judgments.
12,30,006 judgments in All Courts · page 59,272 of 61,501
High Courts26 Apr 1926
Subal Chandra Kar and Another Vs Jatindra Mohan Ghose and Another
Calcutta High Court · AIR 1927 Cal 175
High Courts26 Apr 1926
Bhaniram Rathi Vs Ambica Charan Hazra and Others
Calcutta High Court · AIR 1927 Cal 21 : 97 Ind. Cas. 731
Transfer of Property Act, 1882 — Section 53
High Courts26 Apr 1926
Rasik Moral by his next friend Sashi Bhusan Mandal Vs Kumar Jyotish Kantha Roy
Calcutta High Court · AIR 1926 Cal 1106 : 97 Ind. Cas. 614
High Courts26 Apr 1926Disposed Of
Rafi-Ullah Khan and Others Vs Mt. Mumtaz Begum
Allahabad High Court · AIR 1927 All 609
High Courts26 Apr 1926Dismissed
Secretary of State Vs U.P. Glass Works of Chandausi
Allahabad High Court · (1926) 04 AHC CK 0020
High Courts26 Apr 1926
Debi Chand Vs Parbhu Lal and Others
Allahabad High Court · (1926) 04 AHC CK 0010
High Courts26 Apr 1926
Mandavilli Seetharamamma and Another Vs Attivilli Suryanarayana, late a minor, by father and guardian Attivilli Venkayya
Madras High Court · AIR 1926 Mad 1184 : (1927) ILR (Mad) 969 : 97 Ind. Cas. 615 : (1927) 25 LW 188 : (1926) 51 MLJ 466
High Courts26 Apr 1926
The Madras and Southern Mahratta, Railway Co., Ltd. Vs The Municipal Council
Madras High Court · (1927) 52 MLJ 108
High Courts26 Apr 1926
The Madras and Southern Mahratta Railway Co., Ltd. Vs The Municipal Council, Cuddappah
Madras High Court · AIR 1927 Mad 363 : 100 Ind. Cas. 280
High Courts23 Apr 1926
Sri Sri Sri Krishna Chandra Gajapathi Narayan Deo Maharajulugaru Vs Yalla Ramayya and Others
Madras High Court · AIR 1927 Mad 10
High Courts23 Apr 1926
The Commissioner of Income Tax Vs Mangalagiri Sri Umamaheswara Gin and Rice Factory Ltd. and Another
Madras High Court · AIR 1926 Mad 1032 : (1927) ILR (Mad) 529 : 97 Ind. Cas. 850 : (1926) 24 LW 680 : (1926) 51 MLJ 360
Income Tax Act, 1961 — Section 66(2)
High Courts23 Apr 1926
Ramanathan Chettiar through his Agent Harihara Aiyar Vs Karuppayya Nadar
Madras High Court · AIR 1926 Mad 1104 : 97 Ind. Cas. 1020 : (1926) 51 MLJ 436
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 53(3)
High Courts23 Apr 1926
Sarda Kanta Sen Gupta and Another Vs Nabin Chandra Sen Gupta and Others
Calcutta High Court · 97 Ind. Cas. 817
High Courts23 Apr 1926
Ram Chandra Acharjee Vs Aditya Chandra Pal
Calcutta High Court · AIR 1926 Cal 1051 : 97 Ind. Cas. 353
Criminal Procedure Code, 1898 (CrPC) — Section 107, 147
High Courts23 Apr 1926
Sarada Kanta Sen Gupta and Another Vs Nabin Chandra Sen Gupta and Others
Calcutta High Court · AIR 1927 Cal 39
High Courts23 Apr 1926
Naibulla (Nayabulla) Shaikh and Others Vs Emperor
Calcutta High Court · 96 Ind. Cas. 990
Penal Code, 1860 (IPC) — Section 304
High Courts23 Apr 1926
East Indian Railway Company Vs Bhimraj Srilal
Patna High Court · AIR 1926 Patna 413
Railways Act, 1890 — Section 140, 140(c), 77