High Courts26 Mar 1926
Sri Mahant Paramananda Das Goswami Vs Radhakrishna Das and Others
Madras High Court · AIR 1926 Mad 1042 : 97 Ind. Cas. 437 : (1926) 51 MLJ 258
Limitation Act, 1963 — Article 124
JUDGMENT DATABASE
Search 12,29,933 Indian judgments.
12,29,933 judgments in All Courts · page 59,275 of 61,497
High Courts26 Mar 1926
Durga Charan Sarkar Vs Bishnupada Sana and Others
Calcutta High Court · AIR 1927 Cal 833
Bengal Tenancy Act, 1885 — Section 173
High Courts26 Mar 1926
Emperor Vs Raghoo Ganpat
Bombay High Court · AIR 1926 Bom 404
Evidence Act, 1872 — Section 145, 155
High Courts26 Mar 1926
Hiralal Valavdas Vs Bai Amba
Bombay High Court · (1926) 28 BOMLR 669
Criminal Procedure Code, 1898 (CrPC) — Section 485, 488
High Courts26 Mar 1926Dismissed
Balbhaddar Singh Vs Badri Sah
Bombay High Court · (1926) 28 BOMLR 921
Penal Code, 1860 (IPC) — Section 211
High Courts26 Mar 1926Disposed Off
Emperor Vs Barhma Singh
Allahabad High Court · 97 Ind. Cas. 361
Criminal Procedure Code, 1898 (CrPC) — Section 341
High Courts26 Mar 1926Disposed Of
Ram Sughar Rai and Another Vs Dharam Raj Singh and Others
Allahabad High Court · AIR 1926 All 555 : 95 Ind. Cas. 959
Limitation Act, 1963 — Section 5
High Courts26 Mar 1926Disposed Of
Ram Autar Chaudhuri and Others Vs Kashi Chaudhuri and Others
Allahabad High Court · AIR 1926 All 544 : 95 Ind. Cas. 48
High Courts26 Mar 1926Disposed Of
Babuna Koer and Another Vs Bechchu Tewari and Others
Allahabad High Court · AIR 1926 All 531
High Courts26 Mar 1926
Balaghat Husain Vs Abid Bakhsh and Others
Allahabad High Court · AIR 1927 All 225(1) : 95 Ind. Cas. 1
Evidence Act, 1872 — Section 91
High Courts26 Mar 1926Allowed
Tula Ram and Another Vs Bhola Singh and Others
Allahabad High Court · (1926) 03 AHC CK 0003
High Courts26 Mar 1926
Vasu alias Lakshmiamma and Another Vs Thekkedath Veetil Kannamma alias Kathyayainamma and Others
Madras High Court · 97 Ind. Cas. 551
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4
High Courts26 Mar 1926
Vesu alias Lakshmi Amma and Another Vs Thekkedath Veetil Kannamma alias Kathyayani Amma and Others
Madras High Court · AIR 1926 Mad 991 : (1926) 51 MLJ 282
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4
High Courts26 Mar 1926
Draksharam Chandramouli Vs Gunda Satya Narayana and Another
Madras High Court · AIR 1926 Mad 1020 : 97 Ind. Cas. 488 : (1926) 24 LW 282
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts26 Mar 1926
Mahanthaya and Another Vs Nandiappa Hedge
Madras High Court · AIR 1927 Mad 1081(1)
High Courts25 Mar 1926
Motigavri Vs Naranji Dwarkadas
Bombay High Court · AIR 1927 Bom 362 : 102 Ind. Cas. 408
Limitation Act, 1908 — Article 60
High Courts25 Mar 1926Dismissed
Bhikabai Ghatu Bhange Vs Goja Mhaku Bhange
Bombay High Court · (1926) 28 BOMLR 1090
High Courts25 Mar 1926Allowed
Sahu Nand Kishore Vs Lala Shadi Ram and Others
Allahabad High Court · (1926) 03 AHC CK 0072