High Courts28 May 1926Dismissed
In Re: Kekri Press Company Ltd.
Allahabad High Court · (1926) ILR (All) 709 : 96 Ind. Cas. 753
Companies Act, 1956 — Section 12
JUDGMENT DATABASE
Search 12,30,123 Indian judgments.
12,30,123 judgments in All Courts · page 59,268 of 61,507
High Courts28 May 1926Dismissed
Mahadeo Prasad Vs Shyam Sunder and Others
Allahabad High Court · (1926) 05 AHC CK 0054
High Courts28 May 1926Disposed Of
Bhajan Lal Vs Kedar Nath
Allahabad High Court · AIR 1926 All 733 : (1926) ILR (All) 696
High Courts28 May 1926Dismissed
Bijai Saran Sahi and Others Vs Deo Kishen Prasad Bahadur Sahi and Others
Allahabad High Court · (1926) 05 AHC CK 0045
High Courts28 May 1926Dismissed
In Re: Kekri Press Co. Ltd.
Allahabad High Court · AIR 1926 All 649
Companies Act, 1913 — Section 12
High Courts28 May 1926
Jwala Prasad and Others Vs Mohan Lal and Another
Allahabad High Court · AIR 1926 All 693 : (1926) ILR (All) 705 : 97 Ind. Cas. 162
Evidence Act, 1872 — Section 92Registration Act, 1908 — Section 17(2)(11)
High Courts27 May 1926
Benoy Chandra Bose and Others Vs Kala Chand Bhuimali and Others
Calcutta High Court · AIR 1926 Cal 1049 : 97 Ind. Cas. 59
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144, 145, 146, 528
High Courts27 May 1926
Naresh Chandra Basu Vs Hujjatali Akon and Others
Calcutta High Court · AIR 1926 Cal 1240 : 97 Ind. Cas. 470
Bengal Tenancy Act, 1885 — Section 113
High Courts27 May 1926
Rajtilak Narayan Sur Vs Mufizuddi Topadar
Calcutta High Court · AIR 1927 Cal 193
Limitation Act, 1963 — Section 19
High Courts27 May 1926
Kumar Rameshwar Narain Singh Vs Mahabir Prasad and Others
Patna High Court · 96 Ind. Cas. 529
Chotanagpur Tenancy Act, 1908 — Section 212, 231Limitation Act, 1908 — Article 95
High Courts27 May 1926
Kumar Ramishwar Narain Singh Vs Mahabir Prasad and Others
Patna High Court · AIR 1926 Patna 401
Chotanagpur Tenancy Act, 1908 — Article 12, 213, 231
High Courts27 May 1926Dismissed
Harkesh and Another Vs Mamraj and Others
Allahabad High Court · (1926) 05 AHC CK 0068
High Courts27 May 1926Dismissed
Gunna and Others Vs Emperor
Allahabad High Court · AIR 1927 All 80 : (1926) ILR (All) 687
Penal Code, 1860 (IPC) — Section 380, 411
High Courts27 May 1926
Sultan and Another Vs Masitu and Others
Allahabad High Court · (1926) 05 AHC CK 0029
High Courts26 May 1926
Binoy Krishna Mukerjee and Another Vs Satish Chandra Giri and Another
Calcutta High Court · AIR 1927 Cal 481 : 103 Ind. Cas. 561
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts26 May 1926
Kirat Singh and Others Vs Sheojatan Singh and Others
Patna High Court · 96 Ind. Cas. 551
High Courts26 May 1926Allowed
Chhotey Lal and Others Vs Dharajit and Others
Allahabad High Court · AIR 1926 All 744
Transfer of Property Act, 1882 — Section 89