High Courts01 Jul 1926Disposed Of
Lachhman Prasad and Others Vs Salu Salik Chand and Others
Allahabad High Court · AIR 1927 All 188
JUDGMENT DATABASE
Search 12,30,196 Indian judgments.
12,30,196 judgments in All Courts · page 59,263 of 61,510
High Courts01 Jul 1926Allowed
Chunni Lal Vs Manik Chand and Another
Allahabad High Court · AIR 1926 All 745 : 97 Ind. Cas. 319
North Western Provinces Tenancy Act, 1901 — Section 131
High Courts01 Jul 1926
Mahmud Hasan and Others Vs Lauti Ram and Others
Allahabad High Court · AIR 1927 All 453 : (1927) ILR (All) 224
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts01 Jul 1926
Hakim Mahmud Hasan and Others Vs Lala Lauti Ram and Habib-ur-Rahman and Another
Allahabad High Court · 97 Ind. Cas. 65
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts30 Jun 1926
Alfred Laird Vs King-Emperor
Calcutta High Court · AIR 1927 Cal 224
Calcutta Police Act, 1866 — Section 68Merchant Shipping Act, 1923 — Section 103(4)
High Courts30 Jun 1926
In Re: Llewelyn Evans
Bombay High Court · (1926) 28 BOMLR 1043 : (1926) ILR (Bom) 741 : 97 Ind. Cas. 801
City of Bombay Police Act, 1902 — Section 70Criminal Procedure Code, 1898 (CrPC) — Section 340
High Courts30 Jun 1926
Arjun Kurmi and Others Vs Emperor
Patna High Court · AIR 1927 Patna 100
Penal Code, 1860 (IPC) — Section 147, 148, 326
High Courts30 Jun 1926Dismissed
Mt. Janki and Others Vs Rustam Khan and Another
Allahabad High Court · (1926) 06 AHC CK 0043
High Courts30 Jun 1926Dismissed
Behari Lal Vs Gangadin and Another
Allahabad High Court · AIR 1927 All 69 : 97 Ind. Cas. 368
Criminal Procedure Code, 1898 (CrPC) — Section 179Penal Code, 1860 (IPC) — Section 24
High Courts30 Jun 1926Allowed
Emperor Vs Mt. Har Piari and Others
Allahabad High Court · (1926) 06 AHC CK 0028
High Courts30 Jun 1926Dismissed
Kunj Behar Singh and Another Vs Bans Gopal Tewari
Allahabad High Court · AIR 1927 All 59 : 97 Ind. Cas. 487
High Courts30 Jun 1926Allowed
Faqirullah and Another Vs Wali Khan and Others
Allahabad High Court · (1926) 06 AHC CK 0021
High Courts29 Jun 1926Allowed
Babanna Sangappa Vs Parava Ningbasappa
Bombay High Court · (1926) 28 BOMLR 1446 : (1926) ILR (Bom) 815
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 5, 148
High Courts29 Jun 1926
Ramratandas Bagri Vs Dwijendra Nath Sen
Calcutta High Court · AIR 1926 Cal 1033 : 97 Ind. Cas. 294
Presidency Towns Insolvency Act, 1909 — Section 17, 81
High Courts29 Jun 1926
Dulichand Samsukh Vs Dunbar Mills. Co. and Another
Calcutta High Court · AIR 1927 Cal 947
High Courts29 Jun 1926
Pandharinath Manikshet and Others Vs Ajamkha Sardarkha
Bombay High Court · AIR 1927 Bom 61
Civil Procedure Code, 1908 (CPC) — Order 46 Rule 1Limitation Act, 1877 — Section 8
High Courts29 Jun 1926
Dinanath Rai Vs Rama Rai
Patna High Court · AIR 1926 Patna 512
Evidence Act, 1872 — Section 66Transfer of Property Act, 1882 — Section 60
High Courts29 Jun 1926
East Indian Railway Company, Ltd. Vs Kedarnath Seth
Patna High Court · 100 Ind. Cas. 889
Railways Act, 1989 — Section 80
High Courts29 Jun 1926
East Indian Railway Co. Ltd. Vs Kedarnath Seth and Another
Patna High Court · AIR 1927 Patna 344
Railways Act, 1890 — Section 80