High Courts19 Jul 1926
Jacob and Co. Vs A.P. Vicumsey
Bombay High Court · (1927) 29 BOMLR 432
Evidence Act, 1872 — Section 91
JUDGMENT DATABASE
Search 12,30,272 Indian judgments.
12,30,272 judgments in All Courts · page 59,261 of 61,514
High Courts19 Jul 1926Dismissed
Chanvirgouda Shivangouda Patil Vs The District Magistrate
Bombay High Court · (1927) 29 BOMLR 52 : (1927) ILR (Bom) 120
Lunacy Act, 1912 — Section 88
High Courts19 Jul 1926
Jacob and Co. Vs A.P. Vicumsey and Others
Bombay High Court · AIR 1927 Bom 437 : 102 Ind. Cas. 138
Evidence Act, 1872 — Section 91
High Courts19 Jul 1926
Rajmbal Ammal Vs Appasami
Madras High Court · 97 Ind. Cas. 936 : (1926) 24 LW 439
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts16 Jul 1926Dismissed
Sadashiv Atmaram Inamdar Vs Annabhat Venkanbhat Kavathekar
Bombay High Court · (1926) 28 BOMLR 1477
Pensions Act, 1871 — Section 4
High Courts16 Jul 1926
Sadashiv Atmaram Inamdar Vs Annabhat Venkanbhat Kavathekar and Others
Bombay High Court · AIR 1927 Bom 81
Pensions Act, 1871 — Section 4
High Courts16 Jul 1926
Ahamuddin and Others Vs Banku Behary Dutt and Others
Calcutta High Court · AIR 1927 Cal 305
Calcutta Rent Act, 1920 — Section 15
High Courts16 Jul 1926
Bhusan Chandra Hazrah Vs Kanai Lal Addya and Another
Calcutta High Court · AIR 1927 Cal 73
Criminal Procedure Code, 1898 (CrPC) — Section 562Penal Code, 1860 (IPC) — Section 149, 304, 323
High Courts16 Jul 1926
In Re: Jajodia Cotton Mills Ltd.
Calcutta High Court · AIR 1927 Cal 612
Companies Act, 1956 — Section 163
High Courts16 Jul 1926
Hirabai Gopaldas Vs Dhanjibhai B. Kavarana and Others
Bombay High Court · AIR 1927 Bom 433
Limitation Act, 1908 — Article 59
High Courts16 Jul 1926
Purendar Jha Vs Nunulal Jha
Patna High Court · 102 Ind. Cas. 214
Criminal Procedure Code, 1898 (CrPC) — Section 195, 476Penal Code, 1860 (IPC) — Section 191, 193, 51
Privy Council16 Jul 1926
(Sheik) Nasiruddin and another Vs Ahmad Husain and others
Privy Council · (1926) AIR(PC) 109
High Courts16 Jul 1926
Sri Niwas Vs Azizullah and Others
Allahabad High Court · AIR 1927 All 690 : 103 Ind. Cas. 285
High Courts15 Jul 1926
Hirabai Gopaldas Vs Dhanjibhai B. Kavarana
Bombay High Court · (1927) 29 BOMLR 427
Evidence Act, 1872 — Section 32
High Courts15 Jul 1926
Kalipada Basu and Others Vs Fort Gloster Jute Manufacturing Co. Ltd.
Calcutta High Court · AIR 1927 Cal 365
Transfer of Property Act, 1882 — Section 54
High Courts15 Jul 1926
Shivabhai Becharbhai Vs Emperor
Bombay High Court · 97 Ind. Cas. 660
Criminal Procedure Code, 1898 (CrPC) — Section 237Evidence Act, 1872 — Section 30Penal Code, 1860 (IPC) — Section 302, 364
High Courts15 Jul 1926
Hirabai Gopaldas Vs Dhanjibhai B. Kavarana and Others
Bombay High Court · 102 Ind. Cas. 145
Evidence Act, 1872 — Section 32Limitation Act, 1908 — Article 59
High Courts15 Jul 1926
Rambirich Ahir and Another Vs King-Emperor
Patna High Court · AIR 1926 Patna 569
Criminal Procedure Code, 1898 (CrPC) — Section 109, 109(a)
High Courts15 Jul 1926Dismissed
Sheo Dayal Niranjan Lal Vs Great Indian Peninsula Railway Company
Allahabad High Court · (1926) 07 AHC CK 0045