High Courts26 Aug 1926Dismissed
Sheikh Sultan Rahim Vs Ranchhodji Mulji
Bombay High Court · AIR 1927 Bom 149 : (1927) 29 BOMLR 249 : (1927) ILR (Bom) 224 : 101 Ind. Cas. 140
Dekkhan Agriculturists Relief Act, 1879 — Section 10A
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,254 of 61,517
High Courts26 Aug 1926
Jainath Vs Emperor
Patna High Court · AIR 1927 Patna 181
Penal Code, 1860 (IPC) — Section 147, 379
High Courts26 Aug 1926
Jainath @ Jainu Ohdar Vs Emperor
Patna High Court · 100 Ind. Cas. 383
Penal Code, 1860 (IPC) — Section 147, 325, 379
High Courts25 Aug 1926
King-Emperor Vs Monmotha Nath Mitter and Others
Calcutta High Court · AIR 1927 Cal 199
Penal Code, 1860 (IPC) — Section 147, 149, 302
High Courts25 Aug 1926
Anwar Ali and Others Vs Emperor
Patna High Court · AIR 1927 Patna 96
Penal Code, 1860 (IPC) — Section 147, 148, 24
High Courts25 Aug 1926
David Cutinha Vs Salvadora Minazes and Others
Madras High Court · AIR 1926 Mad 1202 : (1927) ILR (Mad) 331 : (1927) 26 LW 37 : (1926) 51 MLJ 552
High Courts24 Aug 1926
Rani Shashi Mukhi Debi Chaudhurani and Others Vs Sarat Chandra Chakraverty and Others
Calcutta High Court · 100 Ind. Cas. 713
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts24 Aug 1926
Rani Shashi Mukhi Chaudhurani and Others Vs Sarat Chandra Chakravarty and Others
Calcutta High Court · AIR 1927 Cal 327
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts24 Aug 1926
Srimati Charu Bala Dasi and Others Vs Srimati Nihar Kumari Dasi and Others
Calcutta High Court · AIR 1927 Cal 831
High Courts24 Aug 1926
Bechu Lal Kayastha Vs Injured Lady
Calcutta High Court · AIR 1927 Cal 250
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 279
High Courts24 Aug 1926
The Secretary of State for India in Council Vs Bala Venkatarama Chetty and Another
Madras High Court · AIR 1927 Mad 272 : (1927) 52 MLJ 15
High Courts24 Aug 1926
In Re: Venkatakrishna Pathar
Madras High Court · (1927) 25 LW 158 : (1927) 52 MLJ 121
Court Fees Act, 1870 — Section 7(iv)(d)
High Courts24 Aug 1926
In re: (Changanti Chinna) Venkataswamy and Others
Madras High Court · AIR 1927 Mad 410 : (1927) 25 LW 325
High Courts23 Aug 1926
Enatullah Vs Sheikh Kowsher Ali and Others
Calcutta High Court · AIR 1926 Cal 1153
High Courts23 Aug 1926
Hem Chandra Singh and Others Vs Emperor
Patna High Court · AIR 1927 Patna 89
Penal Code, 1860 (IPC) — Section 384, 511
High Courts21 Aug 1926Dismissed
Balai Shidli Jogati Vs Subba Santu Mahar
Bombay High Court · AIR 1927 Bom 191 : (1927) 29 BOMLR 246 : 101 Ind. Cas. 135
High Courts20 Aug 1926
(Yalavarthi) Ramakistnayya Vs (Yalavarthi) Rattayya
Madras High Court · AIR 1927 Mad 238
High Courts20 Aug 1926
Mitchell and Others Vs Mcneill and Co.
Calcutta High Court · AIR 1927 Cal 518 : 103 Ind. Cas. 120
Income Tax Act, 1961 — Section 29