High Courts07 Sept 1926
H.M.A.N. Kirmany and Sons Vs Aga Ali Akbar Khazviny Saheb and Others
Madras High Court · AIR 1928 Mad 919
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,252 of 61,517
High Courts07 Sept 1926
Perumal Naidu Vs Marukrithammal and Others
Madras High Court · AIR 1927 Mad 240
High Courts06 Sept 1926
(Yennamani) Ramanna Vs (Masunuri) Venkatanarayana
Madras High Court · AIR 1927 Mad 301 : (1927) 25 LW 283
High Courts06 Sept 1926
In Re: Kunju alias Vaithianathaswami Aiyar
Madras High Court · (1926) 24 LW 725 : (1926) 51 MLJ 800
High Courts06 Sept 1926
In Re: Samiullah Sahib and Others
Madras High Court · (1927) ILR (Mad) 735 : (1926) 24 LW 848 : (1926) 51 MLJ 692
High Courts06 Sept 1926
Yennamani Ramanna Vs Masunuri Venkatanarayana
Madras High Court · (1927) 52 MLJ 52
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts03 Sept 1926
Abdur Rehman Pathan Vs Bharma Budhya Patil
Bombay High Court · (1927) 29 BOMLR 273 : 101 Ind. Cas. 338
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts03 Sept 1926
In Re: Mayandi Thevan
Madras High Court · (1927) ILR (Mad) 474 : (1926) 24 LW 543 : (1926) 51 MLJ 495
Penal Code, 1860 (IPC) — Section 380, 457
High Courts02 Sept 1926
P.M.A. Vellayappa Chetti and Others Vs Subramaniam Chettiar and Others
Madras High Court · AIR 1927 Mad 137 : (1927) ILR (Mad) 482 : (1926) 51 MLJ 880
High Courts02 Sept 1926
Punyam Visvananda Reddi Vs Gali Raja Venkata Reddi and Others
Madras High Court · AIR 1927 Mad 278 : (1927) 25 LW 223
High Courts02 Sept 1926
Ganesh Tavanappa Burde Vs Tatya Bharmappa Mirji
Bombay High Court · AIR 1927 Bom 257 : (1927) 29 BOMLR 280 : (1927) ILR (Bom) 236 : 101 Ind. Cas. 343
Civil Procedure Code, 1908 (CPC) — Section 115Court Fees Act, 1870 — Section 10
High Courts02 Sept 1926
Emperor Vs Kalu Mahadu Patil
Bombay High Court · (1927) 29 BOMLR 707
Criminal Procedure Code, 1898 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 420
High Courts02 Sept 1926
Hemendra Prasad Ghose and Another Vs King-Emperor
Calcutta High Court · AIR 1927 Cal 215
Criminal Procedure Code, 1898 (CrPC) — Section 562Penal Code, 1860 (IPC) — Section 153A
High Courts02 Sept 1926Allowed
Ningappa Marbasappa Arleshwar Vs Gyanaji Pomaji Marwadi
Bombay High Court · AIR 1927 Bom 157 : (1927) 29 BOMLR 269 : (1927) ILR (Bom) 231 : 101 Ind. Cas. 155
Registration Act, 1908 — Section 49
High Courts02 Sept 1926
Kalu Mahadu Patil Vs Emperor
Bombay High Court · AIR 1927 Bom 432 : 102 Ind. Cas. 342
Criminal Procedure Code, 1898 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 420
High Courts02 Sept 1926
Moideen Bibi Ammal by agent Montana Sahib Vs Rathnavelu Mudali
Madras High Court · AIR 1927 Mad 69 : (1926) 51 MLJ 598
High Courts02 Sept 1926
Narayana Naicken Vs Venkataswami Naicken and Others
Madras High Court · AIR 1926 Mad 1190 : (1926) 24 LW 478 : (1926) 51 MLJ 845
High Courts02 Sept 1926
Ismalsa Rowther Vs Sadasiva Asari and Another
Madras High Court · AIR 1927 Mad 304
High Courts01 Sept 1926
Emperor Vs Laxman
Bombay High Court · AIR 1927 Bom 38
Criminal Procedure Code, 1898 (CrPC) — Section 181(2)Penal Code, 1860 (IPC) — Section 406
High Courts01 Sept 1926
Palmerino Vs Mrs. Palmerino
Bombay High Court · AIR 1927 Bom 46
Criminal Procedure Code, 1898 (CrPC) — Section 488