High Courts23 Sept 1926
V. Venuswami Iyengar and Another Vs K. Varadaraja Iyer and Others
Madras High Court · AIR 1927 Mad 511 : 100 Ind. Cas. 440
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 8
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,250 of 61,517
High Courts22 Sept 1926
Alamuri Punniah Vs Sagarajee Kasarmal Firm Tenal and Others
Madras High Court · AIR 1927 Mad 124 : (1927) ILR (Mad) 256 : (1926) 24 LW 867 : (1926) 51 MLJ 712
High Courts22 Sept 1926Dismissed
Yemnava Shidramappa Anchali Vs Revanshiddappa Mallappa Byakod
Bombay High Court · (1927) 29 BOMLR 297 : 101 Ind. Cas. 351
Registration Act, 1908 — Section 17(2)(vi)
High Courts22 Sept 1926
In Re: Mudkaya Andanaya Hiremath
Bombay High Court · (1926) 28 BOMLR 1302
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 194
High Courts22 Sept 1926
In Re: C. Subramanian Chetty and Sons
Madras High Court · AIR 1926 Mad 1166 : (1926) 24 LW 653
High Courts22 Sept 1926
In Re: P. Natesa Mudaliar
Madras High Court · AIR 1927 Mad 156 : (1927) ILR (Mad) 733 : (1927) 26 LW 890 : (1926) 51 MLJ 704
High Courts22 Sept 1926
(Pulipaty) Subbayya Vs Kandi Subba Reddi and Others
Madras High Court · AIR 1927 Mad 648
Civil Procedure Code, 1908 (CPC) — Section 61
High Courts22 Sept 1926
Pulipaty Subbayya Vs Kandi Subbareddi and Others
Madras High Court · 101 Ind. Cas. 591
Civil Procedure Code, 1908 (CPC) — Section 64
High Courts21 Sept 1926
V. Chinnamalu Vs C. Kunhikanna Menon and Others
Madras High Court · AIR 1927 Mad 625
High Courts21 Sept 1926
Ahmed Abdulla Hasani Vs Abdul Gafur
Bombay High Court · AIR 1927 Bom 449 : (1927) 29 BOMLR 673
High Courts21 Sept 1926
Alapati Syamaladoss and Others Vs Doradla Subbayya and Others
Madras High Court · AIR 1927 Mad 347 : (1927) 52 MLJ 137
High Courts21 Sept 1926
Govindasami Naicker Vs Perumal Raja and Another
Madras High Court · AIR 1927 Mad 327 : (1927) 25 LW 106
High Courts21 Sept 1926
Krishnasami Pattar Vs Gopalakrishna Reddiar
Madras High Court · AIR 1927 Mad 421 : (1927) 25 LW 190
Contract Act, 1872 — Section 140
High Courts21 Sept 1926
Doradla Subbayya Setty and Others Vs Alapati Syamaladoss and Others
Madras High Court · AIR 1927 Mad 178
High Courts17 Sept 1926
M.P.P.S.T. Palaniappa Chettiar and Others Vs Valliammai Achi
Madras High Court · AIR 1927 Mad 184 : (1927) ILR (Mad) 1 : (1927) 25 LW 354 : (1926) 51 MLJ 745
High Courts17 Sept 1926Allowed
V.R. Naik Vs Balvant Sitaram Mahindre
Bombay High Court · AIR 1927 Bom 135 : (1927) 29 BOMLR 138
High Courts17 Sept 1926Allowed
Yesu Sakharam Pujari Vs Ladu Nana Savant Bhosale
Bombay High Court · AIR 1927 Bom 251 : (1927) 29 BOMLR 291 : (1927) ILR (Bom) 243 : 101 Ind. Cas. 330
High Courts17 Sept 1926
Din Dayal Vs Emperor
Allahabad High Court · AIR 1927 All 146
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts17 Sept 1926
(Gutta) Punnayya Vs (Kaza) Parandamayya and Others
Madras High Court · AIR 1927 Mad 317 : (1927) 25 LW 95