High Courts06 Nov 1929
Kristamneni Kristnayya Vs Karnedhan Kothari
Madras High Court · AIR 1930 Mad 224 : 126 Ind. Cas. 284
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 39 Rule 6
JUDGMENT DATABASE
Search 12,31,115 Indian judgments.
12,31,115 judgments in All Courts · page 58,991 of 61,556
High Courts06 Nov 1929
Dawloo Ma and Others Vs Karnam Ghowdappa and Others
Madras High Court · AIR 1930 Mad 579
High Courts06 Nov 1929
Dawloo Ma and Others Vs Karnam Chowdappa and Others
Madras High Court · 126 Ind. Cas. 486
High Courts05 Nov 1929
Sri Mirza Raja Sri Pushavati Alakh Narayana Gajapathiraj Maharaj Manya Sultan Bahadur Garu, Rajah of Vizianagram Vs Vuggina Appalaswami and Others
Madras High Court · AIR 1930 Mad 755 : (1930) 59 MLJ 183
Civil Procedure Code, 1908 (CPC) — Section 98
High Courts05 Nov 1929
Bibi Kazmi Begam Vs Lachman Lal Sao and Others
Patna High Court · AIR 1930 Patna 239
Negotiable Instruments Act, 1881 (NI) — Section 22, 5
High Courts05 Nov 1929Dismissed
Onkar Prasad Vs Dhani Ram and Others
Allahabad High Court · (1929) 11 AHC CK 0025
High Courts05 Nov 1929
Rengathammal Vs Venkatachariar and Others
Madras High Court · AIR 1930 Mad 575
Civil Procedure Code, 1908 (CPC) — Section 2(11)
High Courts05 Nov 1929
Balaraju Chettiar Vs Masilamani Pillai and Others
Madras High Court · AIR 1930 Mad 514 : (1930) ILR (Mad) 334 : (1930) 31 LW 643 : (1930) 58 MLJ 675
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 9
High Courts04 Nov 1929Dismissed
The Commissioner of Income Tax, Bombay Presidency Vs The Ahmedabad New Cotton Mills Company Limited
Bombay High Court · (1930) 32 BOMLR 358 : (1930) ILR (Bom) 213
Income Tax Act, 1922 — Section 13
Privy Council04 Nov 1929
(Khajeh) Habibullah Saheb Vs Janki Nath Roy and others
Privy Council · (1930) AIR(PC) 38
High Courts04 Nov 1929
In Re: G.A. Kuppuswami Nayagar
Madras High Court · 126 Ind. Cas. 481 : (1930) 32 LW 4
High Courts04 Nov 1929
In Re: The Debts and Securities of the late G.A. Kuppuswami Nayagar (Deceased) K. Kesava Nayagar
Madras High Court · (1930) ILR (Mad) 237 : (1930) 59 MLJ 17
High Courts01 Nov 1929
In Re: Vaithilinga Pandara Sannadhi Avergal by Power-of-Attorney Agent Anantarama Iyer
Madras High Court · AIR 1930 Mad 381 : (1930) ILR (Mad) 262 : (1930) 31 LW 294 : (1930) 58 MLJ 521
Court Fees Act, 1870 — Section 20
High Courts01 Nov 1929Allowed
Balkisan Devchnd Vs Kunjalal Hiralal Agarwalla
Bombay High Court · (1930) 32 BOMLR 365
Privy Council01 Nov 1929
Balkisan Devchand and others Vs Kunjalal Hiralal Agarwala and other
Privy Council · (1930) AIR(PC) 133
High Courts01 Nov 1929
V.R. Rakkappan Ambalam Vs C. Suppiah Ambalam
Madras High Court · AIR 1930 Mad 485
High Courts01 Nov 1929
(Vemulapalli) Ramakotayya Vs (Gutha) Viraraghavayya
Madras High Court · AIR 1929 Mad 502
High Courts01 Nov 1929
Sinnana Gownden and Others Vs Veerappa Gownden and Others
Madras High Court · AIR 1930 Mad 676
Easements Act, 1882 — Section 7(i)
High Courts31 Oct 1929Allowed
Dal Bahadur Singh Vs Bijai Bahadur Singh
Bombay High Court · (1930) 32 BOMLR 487
Evidence Act, 1872 — Section 32, 33
High Courts31 Oct 1929Dismissed
Musammat Fatma Bibi Vs Saadat Ali
Bombay High Court · (1930) 32 BOMLR 485