High Courts11 Nov 1929
Sri Dandayutha Pani Devasthanam Vs Muthayanswami Chetti
Madras High Court · 123 Ind. Cas. 193
JUDGMENT DATABASE
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12,31,118 judgments in All Courts · page 58,990 of 61,556
High Courts08 Nov 1929
Hota Virabhadrayya Garu Vs Sri Raja Manyam Mahalakshmanna Garu
Bombay High Court · (1930) 32 BOMLR 492
High Courts08 Nov 1929
Banamali Bauli and Another Vs Gayaram Mahto
Patna High Court · AIR 1930 Patna 110 : 124 Ind. Cas. 92
Evidence Act, 1872 — Section 167Registration Act, 1908 — Section 17, 49
Privy Council08 Nov 1929
Virabhadrayya Garu Vs Mahalakshmamma Garu and others
Privy Council · (1930) AIR(PC) 42
High Courts08 Nov 1929Allowed
Subhan Mochi and Another Vs Babu Ram Singh and Others
Allahabad High Court · AIR 1930 All 121(1) : (1930) ILR (All) 329
Civil Procedure Code, 1908 (CPC) — Section 109
High Courts08 Nov 1929Dismissed
Dip Narain Singh Vs Nageshar Prasad and Others
Allahabad High Court · (1929) 11 AHC CK 0035
High Courts08 Nov 1929Dismissed
Nannu Mal Vs Ram Charan Lal and Others
Allahabad High Court · (1929) 11 AHC CK 0023
High Courts08 Nov 1929
Elumalai Naicker and Pushpavalliammal, minors appellants, represented by their next friend Raju Naicker Vs Kuppammal and Others
Madras High Court · (1930) ILR (Mad) 716 : (1930) 31 LW 633 : (1930) 58 MLJ 623
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 11
High Courts08 Nov 1929
F.H. Wilson, Official Assignee, High Court and Another Vs Nathmull
Madras High Court · AIR 1930 Mad 458 : (1930) 31 LW 339 : (1930) 59 MLJ 501
Presidency Towns Insolvency Act, 1909 — Section 98
High Courts07 Nov 1929
Kumaraswamy Asary and Others Vs (Poojari) Lakshmana Goundan and Others
Madras High Court · AIR 1930 Mad 549 : (1930) ILR (Mad) 608 : (1930) 31 LW 499
High Courts07 Nov 1929
Ramanathan Chetty Vs Alagappa Chetty and Others
Madras High Court · AIR 1930 Mad 528 : (1930) ILR (Mad) 378 : 131 Ind. Cas. 160 : (1930) 32 LW 329 : (1930) 59 MLJ 102
Civil Procedure Code, 1908 (CPC) — Section 37
High Courts07 Nov 1929Dismissed
Ahmed Sulleman Dinath Vs The Municipal Commissioner of Bombay
Bombay High Court · AIR 1930 Bom 231 : (1930) 32 BOMLR 178 : (1930) ILR (Bom) 224
City of Bombay Municipal Council Act, 1988 — Section 219Civil Procedure Code, 1908 (CPC) — Section 115
High Courts07 Nov 1929
Sakhya Baba Lataka Vs Sadashiv Parsharam Sathe
Bombay High Court · (1930) 32 BOMLR 181
Provincial Small Cause Courts Act, 1887 — Article 35(ii)
High Courts07 Nov 1929Dismissed
Manibhai Kameshwar Vs Shankarlal Kameshwar
Bombay High Court · AIR 1930 Bom 296 : (1930) 32 BOMLR 183
High Courts07 Nov 1929
Ramnandan Singh Vs Emperor
Patna High Court · AIR 1930 Patna 103 : 124 Ind. Cas. 638
Criminal Procedure Code, 1898 (CrPC) — Section 110, 55Penal Code, 1860 (IPC) — Section 225A
High Courts07 Nov 1929Dismissed
Chhedi Lal and Others Vs Punnu Lal and Others
Allahabad High Court · AIR 1930 All 186 : (1930) ILR (All) 325 : 122 Ind. Cas. 402
High Courts06 Nov 1929
Narayanaswami Mudali and Others Vs The President of the Board of Commissioners for the Hindu Religious Endowments and Another
Madras High Court · AIR 1930 Mad 629 : (1930) ILR (Mad) 398 : (1930) 31 LW 442 : (1930) 58 MLJ 410
High Courts06 Nov 1929Allowed
Sankalchand Hakamchand Vs Ambalal Nagindas
Bombay High Court · (1930) 32 BOMLR 171 : (1930) ILR (Bom) 192 : 129 Ind. Cas. 586