High Courts21 Nov 1929Dismissed
Ram Sarup Vs Mahomed Ubaidulla Khan
Allahabad High Court · (1929) 11 AHC CK 0028
JUDGMENT DATABASE
Search 12,31,144 Indian judgments.
12,31,144 judgments in All Courts · page 58,988 of 61,558
High Courts21 Nov 1929
In Re: Ram Prasad
Allahabad High Court · AIR 1930 All 389 : (1930) ILR (All) 419
Government of India Act, 1915 — Section 65Income Tax Act, 1922 — Section 66(2)
High Courts21 Nov 1929
Ram Sarup Vs Mahammad Ubaidullah Khan
Allahabad High Court · (1929) 11 AHC CK 0006
High Courts21 Nov 1929
Subbarayalu Naidu and Others Vs Vengama Naidu
Madras High Court · 123 Ind. Cas. 197
Evidence Act, 1872 — Section 102, 66
High Courts21 Nov 1929
Subbarayulu Naidu and Others Vs Vengama Naidu
Madras High Court · AIR 1930 Mad 742
Evidence Act, 1872 — Section 63
High Courts21 Nov 1929
(Thamarapalli) Surya Narayana Vs (Gopavajhala) Joga Rao and Others
Madras High Court · AIR 1930 Mad 719 : (1930) 32 LW 647
High Courts21 Nov 1929
Ramasami Mudaliar Vs Ramalinga Udayar and Another
Madras High Court · AIR 1930 Mad 448(1)
High Courts20 Nov 1929
Meherulla Vs Sariatulla
Calcutta High Court · AIR 1930 Cal 596
Contract Act, 1872 — Section 9
High Courts20 Nov 1929
Emperor Vs Popatlal Bhatichand Shah
Bombay High Court · (1930) 32 BOMLR 111
Railways Act, 1890 — Section 108, 121
High Courts20 Nov 1929
Abdul Sattar and Others Vs Rajkishore Sah and Others
Patna High Court · AIR 1930 Patna 161
Bengal Tenancy Act, 1885 — Section 105, 109, 7
High Courts20 Nov 1929Dismissed
Mahadeo Chaube and Others Vs Ram Raj Chaube and Others
Allahabad High Court · AIR 1930 All 108 : 122 Ind. Cas. 414
High Courts20 Nov 1929Allowed
Jit Singh Vs Daulatia Tamta and Another
Allahabad High Court · (1929) 11 AHC CK 0038
High Courts20 Nov 1929Dismissed
Chatur Prasad-Bara Bacha and Others Vs Baijnath Prasad and Another
Allahabad High Court · AIR 1930 All 131
High Courts20 Nov 1929
Prasanna Chidambara Reddiar and Another Vs Nagammal
Madras High Court · AIR 1930 Mad 710
Limitation Act, 1963 — Article 14
High Courts20 Nov 1929
Prasanna Venkatesa Rao and Others Vs K. Srinivasa Rao and Others
Madras High Court · (1930) ILR (Mad) 737 : 129 Ind. Cas. 235 : (1931) 33 LW 113 : (1930) 59 MLJ 770
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts19 Nov 1929
Mahammad Mahmud Choudhry and Others Vs Behary Lal Saha and Others
Calcutta High Court · AIR 1930 Cal 463 : 129 Ind. Cas. 408
High Courts19 Nov 1929Dismissed
Kalipada De Vs Dwijapada Das
Bombay High Court · (1930) 32 BOMLR 505
Civil Procedure Code, 1908 (CPC) — Section 11
Privy Council19 Nov 1929
Roshan Ali Khan and another Vs Asghar Ali and others
Privy Council · (1930) AIR(PC) 35
High Courts19 Nov 1929
Nannu Mal Vs Ram Chander and Others
Allahabad High Court · (1929) 11 AHC CK 0010
High Courts19 Nov 1929
(Dasari) Lakshmiayya Vs (Koppolu) Murahdri and Another
Madras High Court · AIR 1930 Mad 547 : (1930) 31 LW 516
Evidence Act, 1872 — Section 92