High Courts28 Nov 1929
(Vonti Kommu) Rami Reddy and Others Vs Emperor
Madras High Court · AIR 1930 Mad 631
Penal Code, 1860 (IPC) — Section 325
JUDGMENT DATABASE
Search 12,31,158 Indian judgments.
12,31,158 judgments in All Courts · page 58,986 of 61,558
High Courts28 Nov 1929
Sri Rajah Vyricherla Narayana Gajapatiraju Bahadur Garu Vs Sri Rajah Vyricherla Narayana Gajapatiraju Saheba
Madras High Court · (1930) 31 LW 455 : (1930) 59 MLJ 956
Easements Act, 1882 — Section 13(e), 13(f)
High Courts28 Nov 1929
Mothey Krishnayya Vs Mohamad Galeb Saheb
Madras High Court · AIR 1930 Mad 659 : (1930) 31 LW 446 : (1930) 58 MLJ 240
Evidence Act, 1872 — Section 92
High Courts28 Nov 1929
Swarna Kotayya Vs Karamacheti Vardhanamma and Others
Madras High Court · AIR 1930 Mad 744 : (1930) 59 MLJ 461
Evidence Act, 1872 — Section 90
High Courts28 Nov 1929
Ganapathi Bhatta and Another Vs Sanna Sedu Beari
Madras High Court · AIR 1930 Mad 644 : 126 Ind. Cas. 733
Contract Act, 1872 — Section 70Transfer of Property Act, 1882 — Section 82
High Courts28 Nov 1929
(Sri Rajah Vyricherla) Narayana Gajapatiraju Bahadur Garu Vs Sree Rani Janaki Rathayyammaji Garu
Madras High Court · AIR 1930 Mad 609 : (1930) ILR (Mad) 449
Easements Act, 1882 — Section 13(f)
High Courts27 Nov 1929
Rakhal Chandra Dutta Vs Purna Chandra Ghosh
Calcutta High Court · AIR 1930 Cal 273
Bengal Food Adulteration Act, 1919 — Section 6(1)
High Courts27 Nov 1929
Bishnu Pada Dey Vs Corporation of Calcutta
Calcutta High Court · AIR 1930 Cal 285
Calcutta Municipal Act, 1923 — Section 278(1)(b)
High Courts27 Nov 1929
Jogendra Nath Jana and Others Vs Baidya Nath Das and Others
Calcutta High Court · AIR 1930 Cal 767
Bengal Tenancy Act, 1885 — Section 103B, 111B, 111B(1)(d)
High Courts27 Nov 1929
Nilmoney Auddy Vs Dinendra Nath Das and Others
Calcutta High Court · AIR 1930 Cal 428
High Courts27 Nov 1929Dismissed
Nathu Vs Ganpat Singh and Others
Allahabad High Court · AIR 1930 All 105
High Courts27 Nov 1929Dismissed
Sisram and Others Vs Ram Chander Mal
Allahabad High Court · AIR 1930 All 104 : (1930) ILR (All) 439
High Courts27 Nov 1929
Jadunandan Chaube and Another Vs Surajdeo Narain Lal
Allahabad High Court · AIR 1930 All 223 : (1930) ILR (All) 434
High Courts27 Nov 1929Allowed
Amrit Singh Vs Bhagwan Singh
Allahabad High Court · (1929) 11 AHC CK 0014
High Courts27 Nov 1929
Ram Karan Singh Vs Shiv Harakh Singh and Another
Allahabad High Court · AIR 1930 All 95
High Courts27 Nov 1929
The Public Prosecutor Vs Lakshmamma
Madras High Court · (1930) 31 LW 716 : (1930) 59 MLJ 520
Penal Code, 1860 (IPC) — Section 302
High Courts27 Nov 1929
The Nedungadi Bank, Ltd. Vs The Official Assignee of Madras
Madras High Court · AIR 1929 Mad 184 : (1930) ILR (Mad) 645 : (1930) 31 LW 387 : (1930) 59 MLJ 22
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 5
High Courts26 Nov 1929
Swaminathan alias Chidambaram Pillai Vs Lakshmanan Chettiar and Another
Madras High Court · AIR 1930 Mad 490 : 123 Ind. Cas. 345
Registration Act, 1908 — Section 77
High Courts26 Nov 1929
Emperor Vs Wahiduddin Hamiduddin (No. 2)
Bombay High Court · AIR 1930 Bom 158 : (1930) ILR (Bom) 528
Evidence Act, 1872 — Section 157
High Courts26 Nov 1929
Emperor Vs Wahiduddin Hamiduddin (No. 1)
Bombay High Court · AIR 1930 Bom 157 : (1930) ILR (Bom) 524
Evidence Act, 1872 — Section 54, 9