High Courts02 Dec 1929
Babaji Daso Deshpande Vs Jivaji Yeshvant Deshpande
Bombay High Court · AIR 1930 Bom 333 : (1930) 32 BOMLR 314
JUDGMENT DATABASE
Search 12,31,158 Indian judgments.
12,31,158 judgments in All Courts · page 58,985 of 61,558
High Courts02 Dec 1929
Chotoo Mahton and Another Vs Mt. Lachmi Kuer
Patna High Court · AIR 1930 Patna 354
Succession Act, 1925 — Section 299
High Courts02 Dec 1929Allowed
Anand Behari Lal Vs Emperor
Allahabad High Court · AIR 1930 All 259 : (1930) ILR (All) 457
High Courts29 Nov 1929
Pramatha Nath Malia Vs H.V. Low and Co.
Calcutta High Court · AIR 1931 Cal 174
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts29 Nov 1929
(Maharaj) Kishore Khanna Vs The Netherlands Trading Society and Another
Calcutta High Court · AIR 1930 Cal 555
Civil Procedure Code, 1908 (CPC) — Section 55
High Courts29 Nov 1929
Prasaddas Sen and Others Vs K.S. Bonnerjee
Calcutta High Court · AIR 1931 Cal 61
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts29 Nov 1929Allowed
Surendra Nath Karan Deo Vs Kumar Kamakhya Narain Singh
Bombay High Court · (1930) 32 BOMLR 515
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts29 Nov 1929
Loknath Prosad Singh and Another Vs Shah Wahib Hussain and Others
Patna High Court · AIR 1930 Patna 181
Specific Relief Act, 1877 — Section 27, 27(b), 49
High Courts29 Nov 1929
Kamal Prasad Singh and Others Vs Lalji Prasad and Others
Patna High Court · AIR 1930 Patna 600
High Courts29 Nov 1929Dismissed
Balbhaddar Vs Balla and Others
Allahabad High Court · (1929) 11 AHC CK 0022
High Courts29 Nov 1929
M.B. Singh and Co. Vs Sircar and Co.
Allahabad High Court · (1929) 11 AHC CK 0008
High Courts29 Nov 1929
In Re: D. Madar Sahib alias Maddur and Another
Madras High Court · (1930) ILR (Mad) 508 : (1930) 31 LW 205 : (1930) 58 MLJ 193
Penal Code, 1860 (IPC) — Section 332
High Courts28 Nov 1929
Gopala Krishna Iyer and Another Vs Sankara Iyer
Madras High Court · AIR 1930 Mad 673
Evidence Act, 1872 — Section 92
High Courts28 Nov 1929
Sri Rajah Vyricherla Narayana Gajapathiraju Bahadur Garu Vs Sree Rani Janaki Ratnayyammaji Garu Ranee Baheba of Gangapur
Madras High Court · 124 Ind. Cas. 593
Easements Act, 1882 — Section 13(f), 5(6)
High Courts28 Nov 1929
(Saripella) Venkatapathiraju and Others Vs (Saripella) Subbaraju and Another
Madras High Court · AIR 1930 Mad 789 : (1931) 33 LW 191
Easements Act, 1882 — Section 41
High Courts28 Nov 1929
Hara Chandra Mistry and Others Vs Bhagabat Mandal and Others
Calcutta High Court · AIR 1930 Cal 690 : 129 Ind. Cas. 574
High Courts28 Nov 1929Allowed
Digambar Singh Vs Birendra Singh
Allahabad High Court · (1929) 11 AHC CK 0045
High Courts28 Nov 1929Partly Allowed
Mt. Bhagwan Dei Vs Shib Singh
Allahabad High Court · (1929) 11 AHC CK 0013
High Courts28 Nov 1929
Musammat Bhagwan Dei Vs Shib Singh
Allahabad High Court · (1929) 11 AHC CK 0005