High Courts10 Dec 1929
Allauddin Ahmed Chowdhury and Another Vs Monoranjan Ray and Others
Calcutta High Court · AIR 1930 Cal 511
JUDGMENT DATABASE
Search 12,31,200 Indian judgments.
12,31,200 judgments in All Courts · page 58,984 of 61,560
High Courts10 Dec 1929
Jahar Lal Saha Vs Sm. Lalita Sundari Dasi and Another
Calcutta High Court · AIR 1930 Cal 454
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts10 Dec 1929Dismissed
Sitla Bux Chaube and Others Vs Gopal Singh and Others
Allahabad High Court · AIR 1930 All 321
High Courts10 Dec 1929Dismissed
Raghunath Tewari Vs Buddhu Ram Tewari and Others
Allahabad High Court · (1929) 12 AHC CK 0061
High Courts10 Dec 1929Dismissed
Municipal Board Vs Narsingh Dutt Pande and Another
Allahabad High Court · AIR 1930 All 222
High Courts10 Dec 1929Dismissed
Radha Balabh Pathak Vs Bhullo and Others
Allahabad High Court · AIR 1930 All 303
High Courts10 Dec 1929Dismissed
(Babu) Raj Narain Rao and Another Vs Lala Ram Sarup
Allahabad High Court · (1929) 12 AHC CK 0030
High Courts10 Dec 1929Dismissed
Thakari Mallah Vs Ram Tahal Tewari
Allahabad High Court · AIR 1931 All 57 : (1930) ILR (All) 489
Stamp Act, 1899 — Section 12
High Courts10 Dec 1929Allowed
Chotey Lal Vs Mt. Mohanian and Another
Allahabad High Court · AIR 1930 All 375
North Western Provinces Tenancy Act, 1901 — Section 25Transfer of Property Act, 1882 — Section 58
High Courts10 Dec 1929
Pancham Singh and Another Vs Balak Ram and Others
Allahabad High Court · AIR 1930 All 374
Transfer of Property Act, 1882 — Section 41
High Courts10 Dec 1929
Amichand Nagindas and Co. and Others Vs Raoji Bhai Moti Bhai Patel and Others
Madras High Court · AIR 1930 Mad 714 : (1930) 31 LW 757 : (1930) 58 MLJ 613
Civil Procedure Code, 1908 (CPC) — Section 99
High Courts10 Dec 1929
Nagari Subbanna Vs Karapakula Naranayya and Others
Madras High Court · 123 Ind. Cas. 362
High Courts09 Dec 1929Allowed
Nagardas Mathuradas Vs N.V. Velmahomed
Bombay High Court · AIR 1930 Bom 249 : (1930) 32 BOMLR 454
Contract Act, 1872 — Section 113, 118
High Courts09 Dec 1929
Rev. M. Bonhiem Vs Ka Trolimon
Calcutta High Court · AIR 1931 Cal 1 : 129 Ind. Cas. 576
Divorce Act, 1869 — Section 51, 52
High Courts09 Dec 1929Dismissed
Mt. Rani Kunwar Vs Mahbub Baksh
Allahabad High Court · AIR 1930 All 252
High Courts09 Dec 1929
In Re: Sankaralinga Tevan
Madras High Court · (1930) ILR (Mad) 590 : (1930) 31 LW 451 : (1930) 58 MLJ 397
Evidence Act, 1872 — Section 157
High Courts06 Dec 1929Dismissed
Emperor Vs Atta Mohammad
Bombay High Court · (1930) 32 BOMLR 529
Penal Code, 1860 (IPC) — Section 148, 149, 34
High Courts06 Dec 1929
Ramesh Chandra Sil and Another Vs Charu Chandra Mohuri and Others
Calcutta High Court · AIR 1930 Cal 590 : 129 Ind. Cas. 622
High Courts06 Dec 1929
Khagendra Nath Bose Vs Prafulla Kumar Bose and Others
Calcutta High Court · AIR 1931 Cal 170
High Courts06 Dec 1929
Nagendra Nath Saha Vs Emperor
Calcutta High Court · AIR 1930 Cal 274
Penal Code, 1860 (IPC) — Section 482Trade and Merchandise Marks Act, 1958 — Section 15